← All Benches
ITAT Bangalore Bench
18,435 judgments
S.B. PATIL,SHIMOGA vs CIT, DAVANGERE
ITA 987/BANG/2014[2009-10]Status: Disposed29/6/2015AY 2009-10
M/S INTERGARDEN (INDIA) PRIVATE LTD.,BANGALORE vs ACIT, BANGALORE
ITA 887/BANG/2014[2007-08]Status: Disposed29/6/2015AY 2007-08
MRS. SUVINA KRUPAL,SOMWARPET vs ITO, MADIKERI
ITA 336/BANG/2014[2003-04]Status: Disposed29/6/2015AY 2003-04
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S E-COSMOS INDIA P LTD, BANGALORE
ITA 1298/BANG/2014[2009-10]Status: Disposed29/6/2015AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCE-6(1), BANGALORE vs SRI H PRAKASHCHAND KOTHARI, BANGALORE
ITA 1242/BANG/2014[2008-09]Status: Disposed29/6/2015AY 2008-09
M/S RAITHARA SEVA SAHAKARA BANK NIYAMITHA,RAICHUR vs COMMISSIONER OF INCOME-TAX, GULBARGA
ITA 1060/BANG/2014[2009-10]Status: Disposed29/6/2015AY 2009-10
DY DIT vs M/S INFOSYS BPO LTD.,
ITA 1143/BANG/2013[2011-12]Status: Disposed29/6/2015AY 2011-12
INDEGENE LIFESYSTEMS PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1504/BANG/2012[2008-09]Status: Disposed29/6/2015AY 2008-09
M/S BANGALORE CREDIT CO-OPERATIVE SOCIETY LTD.,BANGALORE vs DCIT, BANGALORE
ITA 903/BANG/2014[2010-11]Status: Disposed26/6/2015AY 2010-11
DCIT, BANGALORE vs M/S SNOWMAN LOGISTICS LTD., BANGALORE
ITA 382/BANG/2014[2009-10]Status: Disposed26/6/2015AY 2009-10
M/S A M SHAH(HUF),BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 1246/BANG/2014[2008-09]Status: Disposed26/6/2015AY 2008-09
KAWASAKI MICROELECTRONICS INC,BANGALORE vs DDIT INTERNATIONAL TAXATION, BANGALORE
ITA 1512/BANG/2010[2007-08]Status: Disposed26/6/2015AY 2007-08
ITO, BAGALKOT vs M/S SSK PATTIN SAHAKARI SANGH NIYAMIT, BAGALKOT
ITA 253/BANG/2015[2011-12]Status: Disposed23/6/2015AY 2011-12
M/S LLYODA OFFSHORE GLOBAL SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 245/BANG/2015[2010-11]Status: Disposed23/6/2015AY 2010-11
MARY IMMACULATE SOCIETY,BANGALORE vs DYDIT, BANGALORE
ITA 240/BANG/2015[2010-11]Status: Disposed23/6/2015AY 2010-11
SMT. LATHA DEVI,MANDYA vs CIT, MYSORE
ITA 231/BANG/2015[2006-07]Status: Disposed23/6/2015AY 2006-07
VIDYANIKETAN EDUCATION AND CULTURAL TRUST,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION), BANGALORE
ITA 1349/BANG/2014[2009-10]Status: Disposed23/6/2015AY 2009-10
ITO vs M/S AAMD INDIA PVT. LTD.,
ITA 457/BANG/2013[2008-09]Status: Disposed23/6/2015AY 2008-09
AMD INDIA PVT. LTD.,BANGALORE vs ITO,
ITA 437/BANG/2013[2008-09]Status: Disposed23/6/2015AY 2008-09
M/S STERLING DEVELOPERS PVT. LTD.,BANGALORE vs JCIT, BANGALORE
ITA 1417/BANG/2012[2009-10]Status: Disposed23/6/2015AY 2009-10
