← All Benches
ITAT Bangalore Bench
18,435 judgments
DCIT, BANGALORE vs M/S SIGMA ALDRICH CHEMICALS PVT. LTD., BANGALORE
ITA 387/BANG/2012[2005-06]Status: Disposed24/7/2015AY 2005-06
M/S SIGMA ALDRICH CHEMICALS PRIVATE LIMITED,BANGALORE vs ADDL..CI.T., BANGALORE
ITA 268/BANG/2012[2005-06]Status: Disposed24/7/2015AY 2005-06
ITO, BANGALORE vs M/S TELESTAR INVESTMENTS PVT. LTD., BANGALORE
ITA 1375/BANG/2011[1997-98]Status: Disposed24/7/2015AY 1997-98
DCIT, BANGALORE vs M/S RAMBUS CHIP TECHNOLOGIES (INDIA) PVT. LTD., BANGALORE
ITA 61/BANG/2015[2009-10]Status: Disposed22/7/2015AY 2009-10
M/S RAMBUS CHIP TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 23/BANG/2015[2009-10]Status: Disposed22/7/2015AY 2009-10
NXP SEMICONDUCTORS I P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1634/BANG/2014[2009-10]Status: Disposed22/7/2015AY 2009-10
M/S BANGALORE BAPTIST HOSPITAL SOCIETY,BANGALORE vs ASST.D.IT.., BANGALORE
ITA 333/BANG/2015[2009-10]Status: Disposed17/7/2015AY 2009-10
ABB AS,BANGALORE vs ITO, BANGALORE
ITA 115/BANG/2015[2011-12]Status: Disposed17/7/2015AY 2011-12
M/S ASSISI EDUCATION TRUST,MANGALORE vs CIT, MANGALORE
ITA 730/BANG/2014[N.A.]Status: Disposed17/7/2015
M/S ABHILASH GARMENTS & ESTATES P LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1255/BANG/2014[2006-07]Status: Disposed17/7/2015AY 2006-07
M MADHUSUDAN, L/R OF LATE MANOHAR N S,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE V, BANGALORE
ITA 1243/BANG/2014[2007-08]Status: Disposed17/7/2015AY 2007-08
DCIT vs D. PARAMESHWARA REDDY,
ITA 989/BANG/2013[2007-08]Status: Disposed17/7/2015AY 2007-08
M/S AUSTIN MEDICAL SOLUTIONS PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 542/BANG/2012[2008-09]Status: Disposed17/7/2015AY 2008-09
GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1685/BANG/2012[2008-09]Status: Disposed17/7/2015AY 2008-09
ACIT, MANGALORE vs M/S MOHTISHAM ESTATES PVT. LTD., MANGALORE
ITA 1392/BANG/2012[2009-10]Status: Disposed17/7/2015AY 2009-10
M/S THE RADDI SAHAKARA BANK NIYAMITHA,DHARWAD vs INCOME TAX OFFICER, HUBLI
ITA 368/BANG/2015[2010-11]Status: Disposed10/7/2015AY 2010-11
M/S FRANCISCAN SERVICE SOCIETY,BANGALORE vs DYT,D,I,T, BANGALORE
ITA 316/BANG/2015[2011-12]Status: Disposed10/7/2015AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S INDEPENDENT TECHNOLOGY SYSTEMS INDIA PVT LTD, BANGALORE
ITA 1234/BANG/2014[2009-10]Status: Disposed10/7/2015AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(3), BANGALORE vs M/S SAMI LABS LTD, BANGALORE
ITA 1227/BANG/2014[2006-07]Status: Disposed10/7/2015AY 2006-07
Y S N PROPERTIES & INVESTMENTS,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX,., BANGALORE
ITA 1179/BANG/2014[2011-12]Status: Disposed10/7/2015AY 2011-12
