← All Benches
ITAT Bangalore Bench
18,441 judgments
SRI BASVADEEP REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1177/BANG/2014[2010-11]Status: Disposed28/10/2015AY 2010-11
DCIT, BANGALORE vs M/S DECCAN CREATIONS PRIVATE LIMITED, BANGALORE
ITA 1382/BANG/2013[2010-11]Status: Disposed28/10/2015AY 2010-11
M/S FOODWORLD SUPERMARKETS LTD.,BANGALORE vs DY. DIT, BANGALORE
ITA 1356/BANG/2013[2008-09]Status: Disposed28/10/2015AY 2008-09
ACIT, BANGALORE vs M/S MAKINO INDIA PVT. LTD., BANGALORE
ITA 184/BANG/2012[2005-06]Status: Disposed28/10/2015AY 2005-06
M/S J K FABRICS BANGALORE PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 714/BANG/2015[2008-09]Status: Disposed23/10/2015AY 2008-09
M/S ALLARD EDUCATION SOCIETY,BANGALORE vs DDIT, BANGALORE
ITA 355/BANG/2015[2011-12]Status: Disposed23/10/2015AY 2011-12
G. VENKATESH,BANGALORE vs ITO, BANGALORE
ITA 1351/BANG/2013[2006-07]Status: Disposed23/10/2015AY 2006-07
FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED,TAMIL NADU vs DCIT, BANGALORE
ITA 1559/BANG/2012[2008-09]Status: Disposed23/10/2015AY 2008-09
DY.C.I.T., BANGALORE vs M/S IBM WORLD TRADE CORPORATION, BANGALORE
ITA 728/BANG/2015[2010-11]Status: Disposed20/10/2015AY 2010-11
M/S RANGSONS ELECTRONICS PVT. LTD.,MYSORE vs CIT, BANGALORE
ITA 448/BANG/2015[2010-11]Status: Disposed20/10/2015AY 2010-11
ITO, CHITRADURGA vs M/S SAI BHAGAWAN TRADERS, CHITRADURGA
ITA 16/BANG/2014[2007-08]Status: Disposed20/10/2015AY 2007-08
DDIT vs KARNATAKA FOOD & CIVIL SUPPLIES LTD.,
ITA 124/BANG/2014[2010-11]Status: Disposed20/10/2015AY 2010-11
NANDA GOKULA,SHIMOGA vs COMMISSIONER OF INCOME TAX, DAVANGERE
ITA 1229/BANG/2014[]Status: Disposed20/10/2015
DCIT, BANGALORE vs SREE SUBRAMANYESHWARA CO-OP BANK LTD., BANGALORE
ITA 767/BANG/2015[2011-12]Status: Disposed16/10/2015AY 2011-12
LALITHALAKSHMI THYAGARAJAN,BANGALORE vs CIT (A) 4, BANGALORE
ITA 758/BANG/2015[2011-12]Status: Disposed16/10/2015AY 2011-12
PRARTHANA EDUCATION SOCIETY,BANGALORE vs DY.DIT, BANGALORE
ITA 730/BANG/2015[2011-12]Status: Disposed16/10/2015AY 2011-12
TEJAS NETWORKS LIMITED,BANGALORE vs DY.DIT, BANGALORE
ITA 715/BANG/2015[2009-10]Status: Disposed16/10/2015AY 2009-10
AL- AMEEN CHARITABLE FUND TRUST,BANGALORE vs DY.D.I.T., BANGALORE
ITA 703/BANG/2015[2006-07]Status: Disposed16/10/2015AY 2006-07
DCIT, BANGALORE vs SRI. H. PRAKASHCHAND KOTHARI, BANGALORE
ITA 446/BANG/2015[2008-09]Status: Disposed16/10/2015AY 2008-09
M/S MARIA SEVA SANGHA,BANGALORE vs ASST.D,I,T, BANGALORE
ITA 320/BANG/2015[2007-08]Status: Disposed16/10/2015AY 2007-08