← All Benches

ITAT Bangalore Bench

18,441 judgments

DCIT, BANGALORE vs M/S CAMBRIDGE SOLUTIONS PVT. LTD., BANGALORE

ITA 1388/BANG/2015[2008-09]Status: Disposed22/4/2016AY 2008-09

MSOURCE(INDIA) PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE

ITA 748/BANG/2014[2008-09]Status: Disposed22/4/2016AY 2008-09

ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs THE KARNATAKA STATE CO.OP.APEX BANK LTD, BANGALORE

ITA 1309/BANG/2014[2007-08]Status: Disposed22/4/2016AY 2007-08

M/S HINDUSTAN AERONAUTICS LTD. vs ADDLC.I,.T., BANGALORE

ITA 309/BANG/2013[2009-10]Status: Disposed22/4/2016AY 2009-10

DCIT vs M/S ELECTRONICS FOR IMAGING INDIA P. LTD., BANGALORE

ITA 285/BANG/2013[2008-09]Status: Disposed22/4/2016AY 2008-09

ELECTRONICS FOR IMAGES INDIA PVT,. LTD.,BANGALORE vs DCIT,

ITA 227/BANG/2013[2008-09]Status: Disposed22/4/2016AY 2008-09

JCIT, BANGALORE vs M/S ABB LTD., BANGALORE

ITA 1413/BANG/2013[1988-89]Status: Disposed22/4/2016AY 1988-89

KSHEMA TECHNOLOGIES (SINCE MERGED WITH MPHASIS LTD),BANGALORE vs ACIT, BANGALORE

ITA 1105/BANG/2012[2005-06]Status: Disposed22/4/2016AY 2005-06

ASST.C.I.T., MANGALORE vs M/S MANGALORE ELECTRICITY SUPPLY COMPANY LTD., MANGALORE

ITA 311/BANG/2015[2008-09]Status: Disposed20/4/2016AY 2008-09

SRI. ABDULWAHAB A MULLA,HUBLI vs ITO, HUBLI

ITA 1146/BANG/2015[2008-09]Status: Disposed20/4/2016AY 2008-09

DCIT, BANGALORE vs SHRI. SANDEEP ABROL, BANGALORE

ITA 1322/BANG/2015[2012-13]Status: Disposed13/4/2016AY 2012-13

SHRI. S. SURYANARAYANA,BANGALORE vs ITO, BANGALORE

ITA 128/BANG/2015[2010-11]Status: Disposed13/4/2016AY 2010-11

DR. VISHNUMOORTHY KAUSHIK,BANGALORE vs DCIT, BANGALORE

ITA 111/BANG/2015[2011-12]Status: Disposed13/4/2016AY 2011-12

SHRI. A.S. VAIDYANATHAN,BANGALORE vs ITO, BANGALORE

ITA 938/BANG/2014[2008-09]Status: Disposed13/4/2016AY 2008-09

DCIT, BANGALORE vs M/S JSR CONSTRUCTIONS PRIVATE LIMITED, BANGALORE

ITA 875/BANG/2014[2008-09]Status: Disposed13/4/2016AY 2008-09

JSR CONSTRCTIONS PVT. LTD.,BANGALORE vs ADDL..C.I.T., BANGALORE

ITA 741/BANG/2014[2008-09]Status: Disposed13/4/2016AY 2008-09

INCOME-TAX OFFICER, WARD-1, CHITRADURGA vs M/S VIDYA POULTRY FARM, CHITRADURGA

ITA 1107/BANG/2014[2011-12]Status: Disposed13/4/2016AY 2011-12

S. VENKATESAN,BANGALORE vs ITO, BANGALORE

ITA 946/BANG/2014[2008-09]Status: Disposed12/4/2016AY 2008-09

ACIT, BANGALORE vs SHRI. NOOR AHMED H, BANGALORE

ITA 883/BANG/2014[2008-09]Status: Disposed12/4/2016AY 2008-09

M/S SOUTHERN FERRO STEELS LTD.,DHARWAD vs ITO, HUBLI

ITA 429/BANG/2014[2009-10]Status: Disposed12/4/2016AY 2009-10