← All Benches
ITAT Bangalore Bench
18,441 judgments
SRI. SHANTILAL GAJRAJ (HUF),HUBLI vs ITO, HUBLI
ITA 194/BANG/2016[1998-99]Status: Disposed15/7/2016AY 1998-99
M/S TRANQUIL REALTY PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 185/BANG/2016[2012-13]Status: Disposed15/7/2016AY 2012-13
SHREE VASAVI INDUSTRIES,GULBARGA vs CIT, GULBARGA
ITA 182/BANG/2016[2010-11]Status: Disposed15/7/2016AY 2010-11
RAMAVATAR S. MAHAJAN,HUBLI vs ITO, HUBLI
ITA 105/BANG/2016[1998-99]Status: Disposed15/7/2016AY 1998-99
DCIT, BANGALORE vs M/S EXILANT TECHNOLOGIES PVT. LTD., BANGALORE
ITA 1267/BANG/2015[2011-12]Status: Disposed15/7/2016AY 2011-12
M/S VIMALA SHANKAR FOUNDATION,BANGALORE vs CIT, BANGALORE
ITA 1261/BANG/2015[N.A.]Status: Disposed15/7/2016
SMT. R.K. SARASWATHI vs ITO,
ITA 92/BANG/2014[2009-10]Status: Disposed15/7/2016AY 2009-10
SRI. K.U. POVAIAH,POLLOBETTA vs ITO, MADIKERI
ITA 311/BANG/2014[2006-07]Status: Disposed15/7/2016AY 2006-07
M/S GENISYS INTEGRATING SYSTEMS (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1571/BANG/2013[2004-05]Status: Disposed15/7/2016AY 2004-05
RADISYS INDIA PVT. LTD.,BANGALORE vs ITO,
ITA 1548/BANG/2013[2005-06]Status: Disposed15/7/2016AY 2005-06
DCIT, BANGALORE vs M/S CISCO SYSTEMS (INDIA) PVT. LTD., BANGALORE
ITA 1447/BANG/2013[2005-06]Status: Disposed15/7/2016AY 2005-06
DAVANAGERE HARIHAR URBAN DEVELOPMENT AUTHORITY,DAVANGERE vs ITO, DAVANGERE
ITA 1330/BANG/2013[2004-05]Status: Disposed15/7/2016AY 2004-05
M/S VENDIO TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 436/BANG/2012[2007-08]Status: Disposed15/7/2016AY 2007-08
M/S CORE OBJECTS INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1229/BANG/2011[2007-08]Status: Disposed15/7/2016AY 2007-08
ITO, CHITRADURGA vs M/S SRI. MARUTHI TRADERS, CHITRADURGA
ITA 1421/BANG/2015[2010-11]Status: Disposed14/7/2016AY 2010-11
SRI. G.M. SOLOMON RAJU,BANGALORE vs ITO, BANGALORE
ITA 459/BANG/2016[2008-09]Status: Disposed13/7/2016AY 2008-09
ASST.C.I.T., BANGALORE vs M/S BROADCOM INDIA RESEARCH PVT. LTD., BANGALORE
ITA 348/BANG/2015[2010-11]Status: Disposed13/7/2016AY 2010-11
SANGHAMITHRA RURAL FINANCIAL SERVICES,BANGALORE vs DDIT, BANGALORE
ITA 1205/BANG/2015[2009-10]Status: Disposed13/7/2016AY 2009-10
FIBRES & FABRICS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 918/BANG/2013[2008-09]Status: Disposed13/7/2016AY 2008-09
SWISS RE SHARED SERVICES (INDIA) PVT. LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 380/BANG/2016[2011-12]Status: Disposed8/7/2016AY 2011-12
