← All Benches
ITAT Bangalore Bench
18,441 judgments
H.S. THYAGARAJA (HUF),BANGALORE vs ITO, BANGALORE
ITA 1067/BANG/2016[2005-06]Status: Disposed8/9/2016AY 2005-06
DCIT, BANGALORE vs M/S HITACHI KOKI INDIA LTD., BANGALORE
ITA 950/BANG/2015[2008-09]Status: Disposed8/9/2016AY 2008-09
NORTHERN OPERATING SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 210/BANG/2015[2010-11]Status: Disposed8/9/2016AY 2010-11
DCIT, BANGALORE vs M/S NORTHERN OPERATING SERVICES PVT. LTD., BANGALORE
ITA 112/BANG/2015[2010-11]Status: Disposed8/9/2016AY 2010-11
DCIT vs M/S FAIR ISAAC INDIA PVT. LTD., BANGALORE
ITA 1776/BANG/2013[2009-10]Status: Disposed8/9/2016AY 2009-10
TRIMM EXPORT PVT. LTD. vs DCIT,
ITA 1646/BANG/2013[2009-10]Status: Disposed8/9/2016AY 2009-10
M/S KGN ELECTRICALS,TUMKUR vs ACIT, TUMKUR
ITA 1304/BANG/2013[2007-08]Status: Disposed8/9/2016AY 2007-08
DHANASHEKAR MUNISWAMY vs ACIT,
ITA 1135/BANG/2013[2008-09]Status: Disposed8/9/2016AY 2008-09
DCIT, BANGALORE vs M/S SIRI TECHNOLOGIES PVT. LTD., BANGALORE
ITA 788/BANG/2012[2005-06]Status: Disposed8/9/2016AY 2005-06
BOSCH LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 671/BANG/2011[2005-06]Status: Disposed8/9/2016AY 2005-06
M/S. INFORMATION BUSINESS SOLUTIONS PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1370/BANG/2010[2006-07]Status: Disposed8/9/2016AY 2006-07
SRI. JAYANTILAL J JAIN,HUBLI vs ITO, HUBLI
ITA 42/BANG/2016[1998-99]Status: Disposed31/8/2016AY 1998-99
DCIT, SHIMOGA vs M/S AGRICULTURAL PRODUCE MARKET COMMITTEE, SHIMOGA
ITA 1268/BANG/2016[2005-06]Status: Disposed31/8/2016AY 2005-06
SHRI. MOHANLAL KHANNA,BANGALORE vs ITO, BANGALORE
ITA 1159/BANG/2016[2006-07]Status: Disposed31/8/2016AY 2006-07
SRI. VINOD N PATIL,DHARWAD vs ITO, HUBLI
ITA 1064/BANG/2016[2009-10]Status: Disposed31/8/2016AY 2009-10
S.M. CHANDRASHEKAR,BANGALORE vs ITO, BANGALORE
ITA 1060/BANG/2016[2008-09]Status: Disposed31/8/2016AY 2008-09
SRI. NARAYANARAO M. MORE,BIDAR vs ITO, BIDAR
ITA 959/BANG/2014[2004-05]Status: Disposed31/8/2016AY 2004-05
SRI ROHIT DASEGOWDA,BANGALORE vs INCOME TAX OFFICER, WARD-4(2), BANGALORE
ITA 1373/BANG/2014[2006-07]Status: Disposed31/8/2016AY 2006-07
M/S ZENBRAIN SYSTEMS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 915/BANG/2016[2012-13]Status: Disposed26/8/2016AY 2012-13
P.GOUTHAMCHAND(HUF),KGF vs DEPUTY COMMISSIONER OF |NCOME TAX, BANGALORE
ITA 736/BANG/2016[2010-11]Status: Disposed26/8/2016AY 2010-11
