← All Benches

ITAT Bangalore Bench

18,441 judgments

UNITED BREWERIES LTD.,BANGALORE vs ADDL..C.I.T., BANGALORE

ITA 722/BANG/2014[2007-08]Status: Disposed30/9/2016AY 2007-08

SRI. R. SRINIVASA,BANGALORE vs ITO, BANGALORE

ITA 701/BANG/2014[2007-08]Status: Disposed30/9/2016AY 2007-08

SRI. R. SRINIVASA,BANGALORE vs ITO, BANGALORE

ITA 700/BANG/2014[2005-06]Status: Disposed30/9/2016AY 2005-06

M/S BAIRAVI PROPERTIES & CONSTRUCTION PVT. LTD. vs DCIT,

ITA 203/BANG/2014[2007-08]Status: Disposed30/9/2016AY 2007-08

M/S CMP MEDICAL INDIA PVT. LTD. vs DCIT,

ITA 433/BANG/2013[2008-09]Status: Disposed30/9/2016AY 2008-09

DCIT vs M/S GMR INFRASTRUCUTRE LTD.,

ITA 232/BANG/2013[2009-10]Status: Disposed30/9/2016AY 2009-10

INTEL CORPORATION,BANGALORE vs DY. DIR I.T., BANGALORE

ITA 1486/BANG/2013[2008-09]Status: Disposed30/9/2016AY 2008-09

TELSIMA COMMUNICATION PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 497/BANG/2012[2005-06]Status: Disposed30/9/2016AY 2005-06

M/S I SOFT HEALTH SERVICES (INDIA) PVT. LTD.,CHENNAI vs ITO, BANGALORE

ITA 1256/BANG/2012[2008-09]Status: Disposed30/9/2016AY 2008-09

CGI INFORMATION SYSTEMS AND MANAGEMENT,BANGALORE vs DCIT, BANGALORE

ITA 1227/BANG/2012[2008-09]Status: Disposed30/9/2016AY 2008-09

M/S SUPPORT.COM INDIA PIRVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1300/BANG/2011[2007-08]Status: Disposed30/9/2016AY 2007-08

BANGALORE INTERNATIONAL AIRPORT LTD.,BANGALORE vs DCIT, BANGALORE

ITA 510/BANG/2014[2010-11]Status: Disposed27/9/2016AY 2010-11

SHRI. K.YADAVASAN,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 930/BANG/2016[2008-09]Status: Disposed23/9/2016AY 2008-09

MUNILAKKANNA (HUF),BANGALORE vs ITO, BANGALORE

ITA 288/BANG/2016[2008-09]Status: Disposed23/9/2016AY 2008-09

THE SRI KANNIKAPARAMESHWARI CO-OP BANK LIMITED,DAVANGERE vs INCOME-TAX OFFICER, DAVANGERE

ITA 1364/BANG/2016[2004-05]Status: Disposed23/9/2016AY 2004-05

SHRI. V.SRINIVAS,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 1100/BANG/2016[2007-08]Status: Disposed23/9/2016AY 2007-08

SRI K. GOPAL RAJU, L/R OF LATE SRI. A S KUPPA RAJU,BANGALORE vs INCOME-TAX OFFICER, BANGALORE

ITA 1097/BANG/2016[2002-03]Status: Disposed23/9/2016AY 2002-03

DCIT, BANGALORE vs THE MYSORE EDUCATION SOCIETY, BANGALORE

ITA 1346/BANG/2015[2008-09]Status: Disposed23/9/2016AY 2008-09

SOBHA SUBURBIA APARTMENTS OWNERS WELFARE ASSOCIATION,BANGALORE vs ITO, BANGALORE

ITA 627/BANG/2014[2008-09]Status: Disposed23/9/2016AY 2008-09

M/S SUBHA AND PRABHA DEVELOPERS PVT. LTD.,BANGALORE vs ITO, BANGALORE

ITA 564/BANG/2014[2004-05]Status: Disposed23/9/2016AY 2004-05