← All Benches
ITAT Bangalore Bench
18,441 judgments
M/S. INFINEON TECHNOLOGIES INDIA PVT. LTD,BANGALORE vs ACIT, BANGALORE
ITA 1445/BANG/2010[2006-07]Status: Disposed3/11/2016AY 2006-07
DCIT vs M/S ACI WORLDWIDE SOLUTIONS PVT. LTD.,
ITA 477/BANG/2013[2005-06]Status: Disposed31/10/2016AY 2005-06
SRI. T. VEERANNA vs ITO,
ITA 1833/BANG/2013[2008-09]Status: Disposed31/10/2016AY 2008-09
XCHANGING SOLUTIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1294/BANG/2012[2008-09]Status: Disposed31/10/2016AY 2008-09
MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1247/BANG/2011[2007-08]Status: Disposed31/10/2016AY 2007-08
ABB FZ-LLC,BANGALORE vs ITO, BANGALORE
ITA 188/BANG/2016[2012-13]Status: Disposed28/10/2016AY 2012-13
SHARADA FOUNDATION,BAILUR vs CIT, BANGALORE
ITA 66/BANG/2016[N.A.]Status: Disposed26/10/2016
SHRI R SHIVAKUMAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 528/BANG/2016[2010-11]Status: Disposed26/10/2016AY 2010-11
ASST. CIT, BANGALORE vs M/S CGI INFORMATION SYSTEMS & MANAGEMENT CONSULTANT PVT. LTD., BANGALORE
ITA 346/BANG/2015[2010-11]Status: Disposed26/10/2016AY 2010-11
NORTHERN OPERATING SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1320/BANG/2011[2007-08]Status: Disposed26/10/2016AY 2007-08
DMG MORI SEIKI INDIA MACHINES AND SERVICES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1192/BANG/2011[2007-08]Status: Disposed26/10/2016AY 2007-08
DCIT, BANGALORE vs M/S SKY TOP BUILDERS PVT. LTD., BANGALORE
ITA 51/BANG/2015[2010-11]Status: Disposed21/10/2016AY 2010-11
M/S SASKEN COMMUNICATION TECHNOLOGIES LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 397/BANG/2015[2010-11]Status: Disposed21/10/2016AY 2010-11
BROCADE COMMUNICATIONS SYSTEMS PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 331/BANG/2015[2010-11]Status: Disposed21/10/2016AY 2010-11
DCIT, CIRCLE-2(1)(2), BANGALORE vs BROCADE COMMUNICATIONS SYSTEMS PVT. LTD., BANGALORE
ITA 167/BANG/2015[2010-11]Status: Pending21/10/2016AY 2010-11
GEDEN JANG GUNCHOE SOCIETY,MUNDGOD vs CIT, BANGALORE
ITA 1505/BANG/2015[N.A.]Status: Disposed21/10/2016
SRI. JAVEED AHMED,BANGALORE vs DCIT, BANGALORE
ITA 873/BANG/2014[2007-08]Status: Disposed21/10/2016AY 2007-08
LOGICA P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1620/BANG/2014[2006-07]Status: Disposed21/10/2016AY 2006-07
SEALED AIR (INDIA) PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1472/BANG/2010[2006-07]Status: Disposed21/10/2016AY 2006-07
M/S. GIVAUDAN (INDIA) PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1267/BANG/2010[2006-07]Status: Disposed21/10/2016AY 2006-07