← All Benches
ITAT Bangalore Bench
18,441 judgments
CERNER HEALTHCARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 44/BANG/2015[2010-11]Status: Disposed16/1/2017AY 2010-11
GLOBAL E BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1092/BANG/2011[2007-08]Status: Disposed16/1/2017AY 2007-08
E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1397/BANG/2016[2011-2012]Status: Disposed13/1/2017AY 2011-2012
CAMBRIDGE SOLUTIIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1385/BANG/2011[2007-08]Status: Disposed11/1/2017AY 2007-08
ITO, BANGALORE vs M/S MAHAVEER CALYX, BANGALORE
ITA 610/BANG/2016[2010-11]Status: Disposed6/1/2017AY 2010-11
KIRLOSKAR SYSTEMS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 140/BANG/2016[2006-07]Status: Disposed6/1/2017AY 2006-07
LSHVA TRUST,BANGALORE vs CIT, BANGALORE
ITA 113/BANG/2016[N.A.]Status: Disposed6/1/2017
DEPUTYCOMMISSIONER OF INCOME TAX, BANGALORE vs M/S GOWRISHANKAR & CO., BANGALORE
ITA 1693/BANG/2014[2005-06]Status: Disposed6/1/2017AY 2005-06
STMICROELECTRONICS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 949/BANG/2011[2007-08]Status: Disposed6/1/2017AY 2007-08
DCIT, HASSAN vs M/S SUJATHA NARAYAN & ASSOCIATES, HASSAN
ITA 71/BANG/2011[2005-06]Status: Disposed6/1/2017AY 2005-06
INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 657/BANG/2011[2005-06]Status: Disposed6/1/2017AY 2005-06
ACIT, BANGALORE vs M/S INFINEON TECHNOLOGIES INDIA LTD., BANGALORE
ITA 608/BANG/2011[2005-06]Status: Disposed6/1/2017AY 2005-06
M/S. SUJATHA NARAYANAN & ASSOCIATES,HASSAN vs ACIT, HASSAN
ITA 51/BANG/2011[2005-06]Status: Disposed6/1/2017AY 2005-06
M/S KENNAMETAL INDIA LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1333/BANG/2011[2007-08]Status: Disposed6/1/2017AY 2007-08
SRI. K. UDAYA KUMAR,PUTTUR vs DCIT, MANGALORE
ITA 1557/BANG/2010[2005-06]Status: Disposed6/1/2017AY 2005-06
M/S ABHINAV WINES,PUTTUR vs DCIT, MANGALORE
ITA 1545/BANG/2010[2005-06]Status: Disposed6/1/2017AY 2005-06
SMT.KAVITHA TILOK W/O. S.TILOKCHAND DHARIWALL,BANGALORE vs COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 928/BANG/2016[2008-09]Status: Disposed28/12/2016AY 2008-09
ITO, DAVANGERE vs SRI. S.M. RAFIQ, DAVANGERE
ITA 6/BANG/2016[2009-10]Status: Disposed28/12/2016AY 2009-10
SRI.RAJARAM KANNAN,BANGALORE vs ITO,WARD-5(3)(2), BANGALORE
ITA 1749/BANG/2016[2013-14]Status: Disposed28/12/2016AY 2013-14
SRI. ARUN KUMAR,KALABURAGI vs ASST.C.I.T., KALABURAGI
ITA 117/BANG/2016[2013-14]Status: Disposed28/12/2016AY 2013-14