← All Benches
ITAT Bangalore Bench
18,441 judgments
SRI. LALANATH REDDY,BANGALORE vs ACIT, BANGALORE
ITA 270/BANG/2014[2006-07]Status: Disposed7/2/2017AY 2006-07
SRI. GOVINDACHARY vs DCIT,
ITA 118/BANG/2013[2008-09]Status: Disposed7/2/2017AY 2008-09
ITO, BANGALORE vs SHRI. M.R. PALANIYAPPAN, BANGALORE
ITA 183/BANG/2016[2012-13]Status: Disposed6/2/2017AY 2012-13
OUTSOURCE PARTNERS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 337/BANG/2015[2010-11]Status: Disposed6/2/2017AY 2010-11
OMEGA HEALTHCARE MANAGEMENT SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1502/BANG/2015[2007-08]Status: Disposed6/2/2017AY 2007-08
CAMBRIDGE SOLUTIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1469/BANG/2010[2006-07]Status: Disposed6/2/2017AY 2006-07
M/S NARUS NETWORKS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1631/BANG/2014[2009-10]Status: Disposed31/1/2017AY 2009-10
SKF TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 1563/BANG/2012[2008-09]Status: Disposed31/1/2017AY 2008-09
FOODWORLD SUPERMARKETS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 413/BANG/2016[2011-12]Status: Disposed25/1/2017AY 2011-12
THE MERCHANGS SOUDHARDA SAHAKARA BANK NIYAMITHA,CHITRADURGA vs ITO, CHITRADURGA
ITA 320/BANG/2016[2010-11]Status: Disposed25/1/2017AY 2010-11
SMT. P.HAMSAVENI,BANGALORE vs ITO, WARD-4(2)(3), BANGALORE
ITA 1801/BANG/2016[2007-08]Status: Disposed25/1/2017AY 2007-08
SHRI. SRINIVASARAO PRABHAKAR,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 1327/BANG/2016[2009-10]Status: Disposed25/1/2017AY 2009-10
DCIT, BANGALORE vs M/S TESCO HINDUSTAN SERVICE CENTRE PVT. LTD., BANGALORE
ITA 191/BANG/2015[2010-11]Status: Disposed25/1/2017AY 2010-11
INDIA INNOVATION RESEARCH CENTER,BANGALORE vs CIT, BANGALORE
ITA 1406/BANG/2015[2012-13]Status: Disposed25/1/2017AY 2012-13
VENKATESH SHARMA,RAICHUR vs EARLIER ITO WARD - 1, RAICHUR
ITA 1057/BANG/2015[2010-11]Status: Disposed25/1/2017AY 2010-11
DCIT, BANGALORE vs M/S M.N. DASTUR & COMPANY PRIVATE LIMITED, BANGALORE
ITA 300/BANG/2014[2000-01]Status: Disposed25/1/2017AY 2000-01
M/S KHT AGENCIES PVT. LTD.,BANGALORE vs ACIT, BANGALORE
ITA 1432/BANG/2013[2005-06]Status: Disposed25/1/2017AY 2005-06
MOLEX INDIA TOOLING PRIVATE LIMITED,BANGALORE vs ACIT, BANGALORE
ITA 770/BANG/2012[2005-06]Status: Disposed25/1/2017AY 2005-06
ACIT, DAVANGERE vs M/S CHITRADURGA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, CHITRADURGA
ITA 262/BANG/2012[2008-09]Status: Disposed25/1/2017AY 2008-09
ACIT, MANGALORE vs MRS. SHAHANAZ MOHIUDDIN, MANGALORE
ITA 1118/BANG/2012[2007-08]Status: Disposed25/1/2017AY 2007-08
