← All Benches
ITAT Bangalore Bench
18,417 judgments
K C SRINIVASA REDDY HUF,BANGALORE vs DCIT, CENTRAL CIRCLE -2(2) , BANGALORE
ITA 2293/BANG/2025[2017-18]Status: Disposed29/9/2026AY 2017-18
TANVEER AHMED SIDDIQUI,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(3), BANGALORE
ITA 802/BANG/2026[2016-2017]Status: Disposed29/9/2026AY 2016-2017
SHUBHANGI GIRIYAN NARAYAN,BENGALURU vs INCOME TAX OFFICER, WARD - 6(2)(1), BENGALURU
ITA 740/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
MARKANJA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,SULLIA vs INCOME TAX OFFICER, PUTTUR, MANGALURU
ITA 678/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
MARKANJA PACS LTD,SULLIA vs INCOME TAX OFFICER, MANGALURU
ITA 677/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
ASHWINI ESHWAR GALI,BANGALORE vs ITO, WARD 5(3)(2), BANGALORE
ITA 2318/BANG/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
BASAVANNA NANJAMARI SUNIL,TIPTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HASSAN
ITA 1987/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
ASHWATARAMSETTY RAVINDRANATH,BANGALORE vs ACIT, CIRCLE7(1)(1), BENGALURU
ITA 1578/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
SHIVASHANKRAPPA SAHUKAR,KALABURAGI vs ITO, WARD-1, KALABURGAI
ITA 155/BANG/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
KARNATAKA SAMARPANA EDUCATION SOCIETY,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BANGALORE
ITA 1439/BANG/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
JAYAMMA,SHIVAMOGGA vs INCOME TAX OFFICER WARD 1 , SHIVAMOGGA
ITA 1268/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
JAYAMMA,SHIVAMOGGA vs INCOME TAX OFFICER WARD 1, SHIVAMOGGA
ITA 1267/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
CHANDRA SHEKAR NERELLA,JANATA COLONY ,GADAG ROAD HUBLI DHARWAD vs INCOME TAX OFFICER WARD-2(1), HUBLI, HUBLI, KARNATAKA
ITA 1228/BANG/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
BANDAHALLI MUTHEGOWDA MANJUNATH,BANDAHALLI vs DCIT, CIRCLE-(1) (1), BENGALURU
ITA 1197/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
NISAR KHAN,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 2986/BANG/2025[2020-21]Status: Disposed29/9/2026AY 2020-21
NISARAHMED ARALIMATTI,BIJAPUR vs INCOME TAX OFFICER - WARD 1, BIJAPUR
ITA 2590/BANG/2025[2017-18]Status: Disposed29/9/2026AY 2017-18
PASHUPALANA ELAKE NOUKARARA GRUHA NIRMANA SAHAKARA SANGA NIGAMA ,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSORE
ITA 2366/BANG/2025[2018-19]Status: Disposed29/9/2026AY 2018-19
MUTHKUMAR NAGARAJ SANDEEP KUMAR,BANGALORE, KARNATAKA vs ITO, INTERNATIONAL TAXATION, WARD-1(2), BANGALORE
ITA 2018/BANG/2025[2015-16]Status: Disposed29/9/2026AY 2015-16
SIDDAGANGA SHREE VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITH MASKI,MAKSI vs INCOME TAX OFFICER, WARD -1, RAICHUR
ITA 1658/BANG/2025[2019-20]Status: Disposed29/9/2026AY 2019-20
MANIPAL TECHNOLOGIES LIMITED,MANIPAL vs ITO 1 UDUPI, UDUPI
ITA 10/BANG/2026[2018-2019]Status: Disposed28/9/2026AY 2018-2019
