← All Benches
ITAT Bangalore Bench
18,478 judgments
DCIT vs M/S FIZA SHIPPING & LOGISTICS,
ITA 1131/BANG/2013[2008-09]Status: Disposed28/8/2019AY 2008-09
DCIT vs M/S FIZA SHIPPING & LOGISTICS,
ITA 1130/BANG/2013[2007-08]Status: Disposed28/8/2019AY 2007-08
DCIT vs SRI. B.M. FAROOKU,
ITA 1017/BANG/2013[2003-04]Status: Disposed28/8/2019AY 2003-04
SHRI GAJANAN RATAN CHOUDHARI,VIJAYAPUR vs INCOME TAX OFFICER- WARD - 1, BIJAPUR
ITA 852/BANG/2019[2013-14]Status: Disposed26/8/2019AY 2013-14
KODAVOOR VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA,UDUPI vs INCOME TAX OFFICER WARD-1 & TPS, UDUPI
ITA 707/BANG/2019[2016-17]Status: Disposed26/8/2019AY 2016-17
SHRI KEELARA CHANNAPPA SUDHARSHAN,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(3), BANGALORE
ITA 1069/BANG/2018[2013-14]Status: Disposed26/8/2019AY 2013-14
SRI.BALACHANDRA S.,HULKOTI vs INCOME-TAX OFFICER, GADAG
ITA 437/BANG/2017[2013-14]Status: Disposed26/8/2019AY 2013-14
M/S NOVOZYMES SOUTH ASIA PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 1244/BANG/2016[2010-11]Status: Disposed26/8/2019AY 2010-11
DCIT vs M/S CENTILLIUM INDIA PVT. LTD., BANGALORE
ITA 613/BANG/2013[2005-06]Status: Disposed23/8/2019AY 2005-06
SHRI RANGAPPA KRISHNAMURTHY,TUMKUR vs INCOME TAX OFFICER WARD-1, TUMKUR
ITA 395/BANG/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
M/S MARIA SOCIAL SERVICE SOCIETY,SHIVAMOGGA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA
ITA 308/BANG/2019[2011-12]Status: Disposed22/8/2019AY 2011-12
INCOME TAX OFFICER, WARD -5(2)(3), BANGALORE vs M/S. BBR & RD KPTCL EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED, BANGALORE
ITA 846/BANG/2019[2015-16]Status: Disposed21/8/2019AY 2015-16
KARAVALI CRDIT CO-OP SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER WARD-2, UDUPI
ITA 706/BANG/2019[2016-17]Status: Disposed21/8/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, KALABURGI vs SRI. DAULATRAY MARNUR, GULBARGA
ITA 624/BANG/2019[2016-17]Status: Disposed21/8/2019AY 2016-17
INCOME TAX OFFICER WARD-4(2)(2), BANGALORE vs SRI K G NAGARAJA, BANGALORE
ITA 569/BANG/2019[2006-07]Status: Disposed21/8/2019AY 2006-07
M/S MCML SYSTEMS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 454/BANG/2019[2010-11]Status: Disposed21/8/2019AY 2010-11
M/S MCML SYSTEMS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 453/BANG/2019[2009-10]Status: Disposed21/8/2019AY 2009-10
M/S MCML SYSTEMS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 452/BANG/2019[2008-09]Status: Disposed21/8/2019AY 2008-09
M/S EKA SOFTWARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(4), BANGALORE
ITA 40/BANG/2019[2014-15]Status: Disposed21/8/2019AY 2014-15
M/S TATA POWER SOLAR SYSTEMS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 3187/BANG/2018[2009-10]Status: Disposed21/8/2019AY 2009-10
