← All Benches
ITAT Bangalore Bench
18,481 judgments
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 115/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 114/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 113/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 112/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 111/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 110/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 109/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 108/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 107/BANG/2021[2020-21]Status: Disposed25/8/2021AY 2020-21
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 106/BANG/2021[2019-20]Status: Disposed25/8/2021AY 2019-20
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 105/BANG/2021[2016-17]Status: Disposed25/8/2021AY 2016-17
M/S. V3 ENGINEERS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(1)(1), BANGALORE
ITA 294/BANG/2020[2014-15]Status: Disposed25/8/2021AY 2014-15
3P TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(1)(4), BANGALORE
ITA 238/BANG/2020[2016-17]Status: Disposed25/8/2021AY 2016-17
SADANAND RAMACHANDRA SHERVEGAR,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(4), BANGALORE
ITA 132/BANG/2020[2016-17]Status: Disposed25/8/2021AY 2016-17
M/S. ATLASSIAN PTY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE - 1(2), BANGALORE
ITA 929/BANG/2019[2010-11]Status: Disposed25/8/2021AY 2010-11
M/S JINDAL ALUMINIUM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 33/BANG/2019[2015-16]Status: Disposed25/8/2021AY 2015-16
M/S JINDAL ALUMINIUM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 32/BANG/2019[2014-15]Status: Disposed25/8/2021AY 2014-15
M/S JINDAL ALUMINIUM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 31/BANG/2019[2013-14]Status: Disposed25/8/2021AY 2013-14
M/S. INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(2), BANGALORE
ITA 2167/BANG/2019[2019-20]Status: Disposed25/8/2021AY 2019-20
M/S. INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(2), BANGLAORE
ITA 2166/BANG/2019[2019-20]Status: Disposed25/8/2021AY 2019-20
