ITAT Bangalore Bench
18,481 judgments
TRIMBAK KONHER PATIL,HUBBALLI vs INCOME-TAX OFFICER, WARD-2(1), HUBLI
M/S. DEVAS MULTIMEDIA PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE - 2, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S DEVAS MULTIMEDIA PRIVATE LIMITED ,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
M/S DEVAS MULTIMEDIA PRIVATE LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEVAS MULTIMEDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEVAS MULTIMEDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEVAS MULTIMEDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEVAS MULTIMEDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEVAS MULTIMEDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DATTATRAYA KRISHNAPPA LONAKAR,HAVERI vs INCOME-TAX OFFICER, WARD-1, HAVERI
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs DISTRIBUTION LOGISTICS INFRASTRUCTURE PVT LTD, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
ATLASSIAN PTY LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD INTL. TAXATION-1(1) , BENGALURU
UDUPI DISTRICT EX-SERVICEMEN'S MULTIPURPOSE CO-OP. SOCIETY LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS , UDUPI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
HUSAINSAB RAJESAB BAGWAN,BIJAPUR vs INCOME-TAX OFFICER, WARD-1 & TPS, , BIJAPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
DIGAMBAR RAJARAM LONARI,MUDHOL, BAGALKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, BIJAPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
GURUBASAPPA SHAHAPUR ,BIJAPUR vs INCOME TAX OFFICER, WARD-2 , BIJAPUR
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. NTI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
M/S. NTI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
NTI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
