ITAT Bangalore Bench
18,478 judgments
INTERNATIONAL AEROSPACE MANUFACTURING PRIVATE LIMITED,VARTHUR HOBLI, BANGALORE vs DCIT, CIRCLE 3(1)(1), BANGALORE, KORAMANGALA, BANGALORE
M/S. ANAND DIAGNOSTIC LABORATORY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
HARISHA,MYSORE vs PCIT (CENTRAL), BANGALORE, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHRI. BASAVESWAR CREDIT CO-OP SOCIETY LIMITED ,HUNDUND vs INCOME TAX OFFICER, WARD-1 & TPS, , BAGALKOT
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
NALPAD HOTELS AND CONVENTION CENTRE ,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOMER TAX, CENTRAL CIRCLE-2(3), BANGLAORE
NALAPAD PROPERTIES ,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOMER TAX, CENTRAL CIRCLE-2(3) , BANGALORE
MUNIVENKAPPA MADDURAPPA,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SVR BUILDERS ,BANGALAORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SUKHANRAJ SURAJMAL JAIN ,HUBBALI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S. REDDY HOUSING PRIVATE LIMTIED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. RITVIK MURALI DHAR,,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS , SHIVAMOGGA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. RITVIK MURALI DHAR,,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS , SHIVAMOGGA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. RITVIK MURALI DHAR, ,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, , SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHRI SIDDESHWAR CO-OPERATIVE CREDIT SOCIETY LIMITED,MUCHANDI vs INCOME-TAX OFFICER, WARD-1, BELGAUM
SHRI GEORGE GEORGE K. (Vice President)
MAVERICK PROPERTIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SMT. NASIMA FAROOQ SUNDKA NADIMA YUSUF SIWANI,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. PEDDANNA MONDYALA NARASIMHA ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(3), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S MSPL LIMITED,MUMBAI vs ACIT, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S MSPL LIMITED,MUMBAI vs ACIT, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S MSPL LIMITED,MUMBAI vs ACIT, CENTRAL CIRCLE-2(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
