ITAT Bangalore Bench
18,462 judgments
CHILUME SOCIAL SERVICE SOCIETY ,BANGALORE vs ITO(EXEMPTIONS) WARD-1, BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
ROTARY BANGALORE GULMOHAR TRUST,BANGALORE vs CIT(EXEMPTIONS) , BANGALORE
us.6. Before us, the learned Departmental Representative (DR) reiterated the findings of the Id. CIT(E) but stated that the Department has no objection if the matter is remanded to the Id. CIT(E) for fresh consideration as per law.
SANDEEP KUMAR RAVINDRA MURTHY KUNDUGULI,CHICKMAGLUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SAMARTHA GRAMEENABHIVRUDHI SAMSTHE(R),VIJAYAPUR vs CIT, EXEMPTIONS , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
COTHA VINOD HAYAGRIV,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2) , BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
BACHU RAMA KRISHNAMURTHY,TUMKUR vs ITO WARD 2, TUMKUR
SHRI WASEEM AHMED (Accountant Member)
MOINIA HASNIA ABUL ULAYA SHIKSHAN SANSTHAN,KOTA vs ITO WARD 1(2)(1), BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member)
KISHORE RAMBILAS KHANDELWAL,YADGIR vs I T O, WARD - 1, YADGIR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
M/S. MADIKERI TALUK PRIMARY CO., ,KODAGU vs INCOME TAX OFFICER, WARD, MADIKERI
SHRI WASEEM AHMED (Accountant Member)
SHREE SUBRAHMANYA TEMPLE ,THOKUR vs ITO, EXEMPTIONS, WARD-2, MANGALORE
SHRI WASEEM AHMED (Accountant Member)
KRISHNA SATYABODHA KULKARNI,DHARWAD vs INCOME TAX OFFICER, WARD-1(1), HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KRISHNA SATYABODHA KULKARNI,DHARWAD vs INCOME TAX OFFICER, WARD-1(1), HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ALTAIR ENGINEERING INC.,,UNITED STATES vs DCIT, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU
SYEDAHMEDULLA,OLD BAMBOO BAZAR CROSS SHIVAJI NAGAR vs INCOME TAX OFFICER WARD 1(2)(2),BANGALORE, BANGALORE, KARNATAKA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PERUVAMBA SESHAN SEKHAR,BENGALURU vs INCOME TAX OFFICER, WARD - 5(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs HARIS MUHAMMAD SAIT, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
TRUSTWELL FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
TRUSTWELL FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
EDAMALAPATI PURUSHOTHAMNAIDU MOHAN BABU,BANGALORE vs DCIT, CIRCLE-4(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MANJUNATH LANKAPPA,BANGALORE vs INCOME TAX OFFICER, WARD-7(1)(1), BANGALAORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)