← All Benches

ITAT Ahmedabad Bench

14,611 judgments

THE VASUDHA CREDIT AND SUPPLY CO. OP. SOCIETY LIMITED,GANDHINAGAR vs THE ITO, WARD-4, GANDHINAGAR

ITA 2474/AHD/2025[2017-18]Status: Disposed13/4/2026AY 2017-18

USHA DILIPBHAI SHAH,AHMEDABAD vs THE ITO, WARD-3(3)(5), AHMEDABAD

ITA 2253/AHD/2025[2014-15]Status: Disposed13/4/2026AY 2014-15

NEPTUNE INFRA-BUILD LLP,VADODARA, GUJARAT vs THE INCOME TAX OFFICER, WARD 1(1)(1), VADODARA, VADODARA, GUJARAT

ITA 2539/AHD/2025[2023-24]Status: Disposed10/4/2026AY 2023-24

LATE MAHESHBHAI THAKORBHAI PATEL THROUGH LEGAL HEIR JAYABEN M. PATEL,VADODARA vs THE ITO, WARD-12)(3) PRESENT WARD-1(2)(1), VADODARA

ITA 2513/AHD/2025[2011-12]Status: Disposed10/4/2026AY 2011-12

URBANE INN LLP,AHMEDABAD vs THE ITO, WARD-5(3)(2) NOW WARD-1(1)(3), AHMEDABAD

ITA 2428/AHD/2025[2016-17]Status: Disposed10/4/2026AY 2016-17

YOGESH KIRANBHAI MACHHI,VADODARA vs INCOME TAX OFFICER, WARD 3(1)(1), VADODARA

ITA 2418/AHD/2025[2017-18]Status: Disposed10/4/2026AY 2017-18

PATEL MAHENDRABHAI C HUF,ANAND, GUJARAT vs INCOME TAX OFFICER, WARD 1(3)(1), PETLAD, PETLAD, GUJARAT

ITA 2244/AHD/2025[2018-19]Status: Disposed10/4/2026AY 2018-19

PRAGNESH AMRUTLAL GAJJAR,AHMEDABAD vs INCOME TAX OFFICER, WARD 5(3)(2), AHMEDABAD, AHMEDABAD

ITA 2207/AHD/2025[2019-20]Status: Disposed10/4/2026AY 2019-20

DHAVALKUMAR KANTILAL BAROT,PETLAD vs THE ITO, WARD-1(3)(1), PETLAD

ITA 2206/AHD/2025[2011-12]Status: Disposed10/4/2026AY 2011-12

AMRISH SOMABHAI DESAI,MEHSANA vs ITO, WARD 5, MEHSANA, KADI, MEHSANA

ITA 1751/AHD/2025[2022-23]Status: Disposed10/4/2026AY 2022-23

MADAN LAL GROVER,CHANDIGARH vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2204/AHD/2025[2020-21]Status: Disposed10/4/2026AY 2020-21

AMRISH SOMABHAI DESAI,KADI, MEHSANA vs ITO, WARD-5, MEHSANA, KADI, MEHSANA

ITA 1752/AHD/2025[2022-23]Status: Disposed10/4/2026AY 2022-23

SHRI RAM KRUPA MEDICARE PVT. LTD.,VADODARA vs THE DY.CIT, CIRCLE-2(1)(1), VADODARA

ITA 315/AHD/2026[2021-22]Status: Disposed9/4/2026AY 2021-22

HIMANSHU DAKSHESHKUMAR KATWALA,KHAMBHAT ANAND vs INCOME TAX OFFICER, WARD-1(3)(1), PETLAD

ITA 199/AHD/2026[2017-2018]Status: Disposed9/4/2026AY 2017-2018

THE SIMALIYA DUDH UTPADAK SAHAKARI MANDLI LIMITED,PANCHMAHAL vs THE ITO, WARD-1, GODHRA

ITA 2442/AHD/2025[2019-20]Status: Disposed9/4/2026AY 2019-20

ANILKUMAR RAMANBHAI AMIN,VADODARA vs INCOME TAX OFFICER, VADODARA

ITA 2417/AHD/2025[2012-13]Status: Disposed9/4/2026AY 2012-13

KAILAS KALYAN CREATORS PRIVATE LIMITED,AHMEDABAD vs ITO WARD 2(1)(1), AHMEDABAD, AHMEDABAD

ITA 2342/AHD/2025[2023-24]Status: Disposed9/4/2026AY 2023-24

JIVANBHAI SOMABHAI PATEL,UNJHA vs THE ITO, WARD-1, PATAN

ITA 2196/AHD/2025[2022-23]Status: Disposed9/4/2026AY 2022-23

ASP ENGINEERS & CONTRACTORS,VADODARA vs THE ITO, WARD-1(3)(1), VADODARA

ITA 2129/AHD/2025[2015-16]Status: Disposed9/4/2026AY 2015-16

KAILASH APPARTMENT FLAT OWNERS ASSOCIATION,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD

ITA 1956/AHD/2025[2022-23]Status: Disposed9/4/2026AY 2022-23