← All Benches
ITAT Ahmedabad Bench
14,605 judgments
THE ITO, WARD-4, GANDHINAGAR vs SHRI YOGESHKUMAR N.PATEL, AHMEDABAD
ITA 525/AHD/2013[2008-09]Status: Disposed23/5/2017AY 2008-09
SHRI BHUPENDRA RANCHHODBHAI THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1),
ITA 696/AHD/2014[2009-10]Status: Disposed19/5/2017AY 2009-10
DY.COMMISSIONER OF INCOME TAX, CIRCLE(4), AHMEDABAD vs M/S. SHREE AMBICA POLYMER P.LTD., AHMEDABAD
ITA 3086/AHD/2014[2011-12]Status: Disposed19/5/2017AY 2011-12
THE ACIT, CIRCLE-9, AHMEDABAD vs SHRI HARESHBHAI DEVSHIBHAI DAVE, AHMEDABAD
ITA 2956/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09
SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 2773/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09
SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 2772/AHD/2014[2007-08]Status: Disposed19/5/2017AY 2007-08
SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR
ITA 2771/AHD/2014[2006-07]Status: Disposed19/5/2017AY 2006-07
THE ACIT, CIRCLE-1, BHAVNAGAR vs MAMTA N. GUPTA, BHAVNAGAR
ITA 2273/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09
THE DY.DIT ( INTL. TAXN.) - I, AHMEDABAD vs SMT. BELLA AMIN, AHMEDABAD
ITA 2257/AHD/2014[2011-12]Status: Disposed19/5/2017AY 2011-12
TARNETAR CORPORATION,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), AHMEDABAD
ITA 2243/AHD/2014[2005-06]Status: Disposed19/5/2017AY 2005-06
THE ACIT, CIRCLE-5, BARODA vs SHRI MUKESH M.PATEL, BARODA
ITA 2221/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09
THE ACIT, BHARUCH CIRCLE, BHARUCH vs SHRI ASHWIN H. GOYAL, ANKLESHWAR
ITA 2208/AHD/2014[2007-08]Status: Disposed19/5/2017AY 2007-08
GUJARAT NARMADA VALLEY FERTILIZERS & CHEMICALS LTD.,BHARUCH vs THE ADD.CIT.,BHARUCH RANGE, BHARUCH
ITA 2930/AHD/2013[2008-09]Status: Disposed19/5/2017AY 2008-09
THE DCITBHARUCH CIRCLE, BHARUCH vs GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD., BHARUCH
ITA 2921/AHD/2013[2008-09]Status: Disposed19/5/2017AY 2008-09
SHRI RAMANLAL M. INTWALA,BHARUCH vs THE INCOME TAX OFFICER,WARD-3, BHARUCH
ITA 759/AHD/2014[2009-10]Status: Disposed11/5/2017AY 2009-10
M/S. SHAH PATEL & CO.,AHMEDABAD vs THE INCOME TAX OFFICER, AHMEDABAD
ITA 746/AHD/2014[2010-11]Status: Disposed11/5/2017AY 2010-11
SHRI ANANDRAM D. CHOUDHARY,PANCHMAHAL vs THE INCOME TAX OFFICER, WARD-2, GODHRA
ITA 511/AHD/2014[2009-10]Status: Disposed11/5/2017AY 2009-10
BHOMKA PLY & BOARD INDUSTRIES,ANAND vs THE INCOME TAX OFFICER,WARD-2, ANAND
ITA 500/AHD/2014[2008-09]Status: Disposed11/5/2017AY 2008-09
M/S. RONAK MINERALS PVT. LTD.,PALANPUR vs THE ACIT, B.K.CIRCLE, PALANPUR
ITA 490/AHD/2014[2010-11]Status: Disposed11/5/2017AY 2010-11
GUJARAT PANEL BOARD PVT.LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-1(3), BARODA
ITA 1957/AHD/2014[2010-11]Status: Disposed11/5/2017AY 2010-11
