← All Benches
ITAT Ahmedabad Bench
14,573 judgments
THE DCIT, CIRCLE-1, AHMEDABAD vs M/S. AMOL DICALITE LTD., AHMEDABAD
ITA 1125/AHD/2015[2009-10]Status: Disposed25/9/2017AY 2009-10
THE DCIT, CIRCLE-1, AHMEDABAD vs ASCENDUM SOLUTIONS (INDIA) PVT. LTD., AHMEDABAD
ITA 429/AHD/2014[2009-10]Status: Disposed25/9/2017AY 2009-10
SHRI KIRITBHAI RATANSINGH MANKADIA,BARODA vs INCOME TAX OFFICER, WARD-3(1), BARODA
ITA 2613/AHD/2014[2007-08]Status: Disposed25/9/2017AY 2007-08
ONEIRO CHEMICALS LTD.,VADODARA vs THE INCOME TAX OFFICER, WARD-2(1)(1), VADODARA
ITA 2157/AHD/2016[2012-13]Status: Disposed22/9/2017AY 2012-13
SAMIR VADILAL SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-5(3)(3), AHMEDABAD
ITA 1902/AHD/2016[2012-13]Status: Disposed22/9/2017AY 2012-13
SMT. VARSHA TEKWANI,BARODA vs THE INCOME TAX OFFICER, WARD-5(4), BARODA
ITA 1892/AHD/2016[2009-10]Status: Disposed22/9/2017AY 2009-10
M/S. OSAKA PHARMACEUTICALS PVT. LTD.,VADODARA vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-4, BARODA
ITA 1867/AHD/2016[2011-12]Status: Disposed22/9/2017AY 2011-12
SHRI LAXMANBHAI PRABHUDAS PATEL,AHMEDABAD vs THE DY. CIT., CENTRAL CIRCLE-1(2), AHMEDABAD
ITA 1673/AHD/2016[2010-11]Status: Disposed22/9/2017AY 2010-11
SMT. KALPANABEN DEVENDRASINH GOL,GANDHINAGAR vs THE INCOME TAX OFFICER, WARD-2, GANDHINAGAR
ITA 1598/AHD/2016[2012-13]Status: Disposed22/9/2017AY 2012-13
TAILORS POINT PVT. LTD.,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), AHMEDABAD
ITA 1561/AHD/2016[2012-13]Status: Disposed22/9/2017AY 2012-13
RAJRATNA METAL INDUSTRIES LTD.,AHMEDABAD vs THE ADDL.CIT, RANGE-5, NOW RANGE-3(1), AHMEDABAD
ITA 940/AHD/2015[2010-11]Status: Disposed22/9/2017AY 2010-11
BABUBHAI RAMANLAL PATEL,AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 780/AHD/2015[2010-11]Status: Disposed22/9/2017AY 2010-11
VIMAL MICRONS LTD.,MEHSANA vs THE ACIT, MEHSANA CIRCLE, MEHSANA
ITA 469/AHD/2015[2010-11]Status: Disposed22/9/2017AY 2010-11
THE ITO, WARD-1(2), BHAVNAGAR vs SHRI HITENDRASINH GAMBHIRSINH ZALA, BHAVNAGAR
ITA 46/AHD/2015[2010-11]Status: Disposed22/9/2017AY 2010-11
THE DCIT, CIRCLE-6(1), AHMEDABAD vs M/S. BEST SOUND SYSTEM, AHMEDABAD
ITA 393/AHD/2015[2011-12]Status: Disposed22/9/2017AY 2011-12
SHRI VINIT C. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(4), AHMEDABAD
ITA 365/AHD/2015[2009-10]Status: Disposed22/9/2017AY 2009-10
SMT. PRITI J. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-10(4), AHMEDABAD
ITA 364/AHD/2015[2009-10]Status: Disposed22/9/2017AY 2009-10
TRIO ELEVATORS COMPANY (INDIA) LTD.,AHMEDABAD vs THE DY.CIT.,CIRCLE-4(1)(2), AHMEDABAD
ITA 291/AHD/2015[2011-12]Status: Disposed22/9/2017AY 2011-12
THE ACIT, CIRCLE-2(2), NOW DCIT, CIRCLE-1(2), BARODA vs M/S. SHAKTI DEVELOPERS, BARODA
ITA 2768/AHD/2015[2011-12]Status: Disposed22/9/2017AY 2011-12
SHRI DEVENDRA J. KOTHARI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-11(4), AHMEDABAD
ITA 210/AHD/2015[2010-11]Status: Disposed22/9/2017AY 2010-11
