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ITAT Ahmedabad Bench

14,605 judgments

STATE BANK OF INDIA,AHMEDABAD vs DCIT TDS AHMEDABAD, AHMEDABAD

ITA 1928/AHD/2026[2016-17]Status: Disposed3/8/2026AY 2016-17

STATE BANK OF INDIA,SURENDRA NAGAR vs INCOME TAX OFFICER TDS, WARD TDS 1, TDS, AHMEDABAD, AHMEDABAD

ITA 1910/AHD/2026[2017-18]Status: Disposed3/8/2026AY 2017-18

GFL LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 1(1)(1), VADODARA

ITA 1788/AHD/2026[2015-16]Status: Disposed3/8/2026AY 2015-16

STATE BANK OF INDIA DOLI SANTRAMPUR BRANCH,DAHOD vs ITO WARD TDS I, VADODARA, VADODARA

ITA 1672/AHD/2026[2017-18]Status: Disposed3/8/2026AY 2017-18

STATE BANK OF INDIA,VADODARA vs INCOME TAX OFFICER,TDS CIRCLE TDS,VADODARA, VADODARA

ITA 1655/AHD/2026[2016-17]Status: Disposed3/8/2026AY 2016-17

VOLTAMP TRANSFORMERS LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 134/AHD/2026[2021-22]Status: Disposed3/8/2026AY 2021-22

VOLTAMP TRANSFORMERS LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 133/AHD/2026[2020-21]Status: Disposed3/8/2026AY 2020-21

OMKAR DEVELOPERS,AHMEDABAD vs INCOME TAX OFFICER, WARD1(3)(1), AHMEDABAD, AHMEDABAD

ITA 118/AHD/2026[2017-18]Status: Disposed3/8/2026AY 2017-18

TRANSSTADIA EDUCATION & RESEARCH FOUNDATION,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD

ITA 10/AHD/2026[NA]Status: Disposed3/8/2026

DAXABEN N. PATEL,VADODARA vs THE ITO, WARD-1(2)(3), VADODARA

ITA 525/AHD/2025[2012-13]Status: Disposed3/8/2026AY 2012-13

HUSSAINALI AMIRALI LADHA,AHMEDABAD vs CPC,IT DEPTT. PRESENT THE ITO, WARD-5(3)(1), AHMEDABAD

ITA 2578/AHD/2025[2018-19]Status: Disposed3/8/2026AY 2018-19

BIPINBHAI DESAIBHAI PATEL,ANAND vs NFAC, DELHI JURIS. AO -THE DY.CIT, CIRCLE ANAND, ANAND

ITA 1312/AHD/2025[2013-14]Status: Disposed3/8/2026AY 2013-14

CHANDRAJIT PRAHALDSINH RATHOD,SURAT vs THE INCOME TAX OFFICER, WARD 1(9), BHAVNAGAR, BHAVNAGAR

ITA 937/AHD/2026[2017-18]Status: Disposed31/7/2026AY 2017-18

SHANTI ANIL HINGORANI,AHMEDABAD vs WARD 7(2)(1), AHMEDABAD/, AHMEDABAD

ITA 702/AHD/2026[2022-23]Status: Disposed31/7/2026AY 2022-23

INCOME-TAX OFFICER, WARD-1(2)(1), AHMEDABAD, AHMEDABAD vs CHIRAG JITENDRA SHAH, AHMEDABAD

ITA 56/AHD/2026[2020-21]Status: Disposed31/7/2026AY 2020-21

GOPAL SUBHASHCHANDRA SONI,VADODARA vs INCOME TAX OFFICER, DAHOD

ITA 172/AHD/2026[2017-18]Status: Disposed31/7/2026AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(1), AHMEDABAD, AHMEDABAD vs EPLAST BUILD TECHNO INDUSTRIES LLP, AH

ITA 108/AHD/2026[2019-20]Status: Disposed31/7/2026AY 2019-20

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1), AHMEDABAD vs EPLAST BUILD TECHNO INDUSTRIES LLP, AHMEDABAD

ITA 107/AHD/2026[2018-19]Status: Disposed31/7/2026AY 2018-19

PALM VIEW DEVELOPERS,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA

ITA 317/AHD/2025[2014-15]Status: Disposed31/7/2026AY 2014-15

MANISHKUMAR HANSRAJBHAI VAGHASIYA,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 2682/AHD/2025[2016-17]Status: Disposed31/7/2026AY 2016-17