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ITAT Ahmedabad Bench
14,605 judgments
GOLA KELAVANI MANDAL,GOLA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1670/AHD/2026[NA]Status: Disposed7/8/2026
PURBASHA CULTURAL ASSOCIATION,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1660/AHD/2026[NA]Status: Disposed7/8/2026
RAJMATA KRISHNA KUVARBA CHARITABLE TRUST,DEODAR, BANASKANTHA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1647/AHD/2026[NA]Status: Disposed7/8/2026
RAJMATA KRISHNA KUVARBA CHARITABLE TRUST,DEODAR, BANASKANTHA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1646/AHD/2026[NA]Status: Disposed7/8/2026
RABARI GOPALAK CHHATRALAYA,BANASKANTHA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1642/AHD/2026[NA]Status: Disposed7/8/2026
MAHI EDUCATION AND CHARITABLE TRUST,PATAN, GUJARAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1626/AHD/2026[NOT APPLICABLE]Status: Disposed7/8/2026
MAHI EDUCATION AND CHARITABLE TRUST,GUJARAT vs CIT(EXEMPTION), AHMEDABAD, VEJALPUR, AHMEDABAD
ITA 1625/AHD/2026[N.A.]Status: Disposed7/8/2026
RAMJIBHAI MONABHAI PATEL CHARITABLE TRUST,BHAVNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1197/AHD/2026[NA]Status: Disposed7/8/2026
RAMJIBHAI MONABHAI PATEL CHARITABLE TRUST,BHAVNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1196/AHD/2026[NA]Status: Disposed7/8/2026
INCOME TAX OFFICER, WARD 3 3 5, AHMEDABAD vs VASANI INFRASTRUCTURE, AHMEDABAD
ITA 2304/AHD/2025[2011-12]Status: Disposed7/8/2026AY 2011-12
BHAGWANBHAI KARSHANBHAI PATEL,BANASKANTHA vs ITO, WARD 1, PALANPUR, BANASKANTHA
ITA 2238/AHD/2025[2019-20]Status: Disposed7/8/2026AY 2019-20
ABDULHAKK ADAMBHAI RANGUNI,BHARUCH, GUJARAT vs THE DY.CIT, CIRCLE 2(1)(1), VADODARA, VADODARA, GUJARAT
ITA 2175/AHD/2025[2020-21]Status: Disposed7/8/2026AY 2020-21
SHITALBEN VIJAYKUMAR PATEL,AHMEDABAD vs ASSESSMENT UNIT,NFAC,PRESENT-THE ITO,WARD-3(2)(1), AHMEDABAD
ITA 2000/AHD/2025[2018-19]Status: Disposed7/8/2026AY 2018-19
SAKARIYA METAL ROLLING MILLS,ODHAV, AHMEDABAD vs ITO WARD 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 1871/AHD/2025[2014-15]Status: Disposed7/8/2026AY 2014-15
ADITYA MULTIPACK SOLUTIONS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD
ITA 978/AHD/2026[2015-16]Status: Disposed6/8/2026AY 2015-16
VARSHABEN BHARATBHAI CHAVDA,DEESA vs THE ITO, WARD-1, PALANPUR
ITA 27/AHD/2026[2015-16]Status: Disposed6/8/2026AY 2015-16
ITO, WARD-4(1)(1), AHMEDABAD, AHMEDABAD vs VISHAL ORNAMENTS PRIVATE LIMITED, AHMEDABAD
ITA 147/AHD/2026[2017-18]Status: Disposed6/8/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs SYLVANUS BUILDERS AND DEVELOPERS LIMITED, AHMEDABAD
ITA 1460/AHD/2026[2022-23]Status: Disposed6/8/2026AY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs SYLVANUS BUILDERS AND DEVELOPERS LIMITED, AHMEDABAD
ITA 1459/AHD/2026[2020-21]Status: Disposed6/8/2026AY 2020-21
SHELL ENERGY INDIA PRIVATE LIMITED (FORMERLY KNOWN AS HAZIRA LNG PRIVATE LIMITED),AHMEDABAD vs THE ACIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 592/AHD/2025[2016-17]Status: Disposed6/8/2026AY 2016-17
