ITAT Agra Bench

SHELENDRA YADAV,FIROZABAD vs INCOME TAX OFFICER WARD 2(2)(2) FIROZABAD, FIROZABAD

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RUCHI VARSHNEY,ALIGARH vs ITO WARD 4(1)(5), ALIGARH

us. 4. Upon perusal of impugned order, it could be seen that wealth tax return claim of the assessee has been rejected by Ld. CIT(A) without even considering the same. Apparently, no cognizance has been taken of the wealth tax return as filed by the assessee. The copy of wealth tax return and computation thereof has been placed on Page Nos. 4 to 6 of the paper-book. This return has been filed on 29-03-2016 which is much before announcement of demonetization and the same therefore, could not

AJIT KUMAR JAIN,GWALIOR vs ASSESSING OFFICER, ASSESSMENT UNIT NFAC

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AJIT KUMAR JAIN,GWALIOR vs INCOME TAX OFFICER WARD 1(1), GWALIOR

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAGHOGARH VIJAYPUR TRANSPORT COOPERATIVE CREDIT SOCIETY LIMITED,RAGHOGARH, DORANA GUNA vs INCOME TAX OFFICER, GUNA, GUNA

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

VIJAY INDUSTRIES,AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 2(1)(1)/CIT(A),JCIT(A)-6, CHENNAI, AGRA

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

SMT. NIRMALA KUMARI YADAV,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AWDHESH KUMAR GOYAL ,GWALIOR vs ITO WARD 1(1), GWALIOR

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

NARESH SINGH YADAV,BAHODAPUR,GWALIOR vs ITO 2(1), GWALIOR

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SACHIN KUMAR DIXIT,FARRUKHABAD vs INCOME TAX OFFICER, WARD-4(2)(2), FARRUKHABAD, FARRUKHABAD

SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

UNNATI FOUNDATION MORENA UNNATI SAMAJ KALYAN EVAM,MORENA vs CIT[EXEMPTION], BHOPAL

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SMT VIMLA DEVI RAM LAXMAN SHARMA SHIKSHA SAMITI,AGRA vs ITO, WARD EXEMTION, AGRA RCC, AGRA

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

NITIN CHOCRSEY,SHIVPURI vs INCOME TAX OFFICER SHIVPURI, SHIVPURI

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

VEERENDRA SINGH ,JALAUN vs ITO,W 2(1)(5),ORAI, JALAUN

SHRI RAMIT KOCHAR (Accountant Member)

SHRI RAM KUMAR TIWARI,JHANSI vs DCIT, JHANSI

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT, AGRA vs KAILASH CHANDRA AGARWAL, JHANSI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

GORAV FOOTWEAR,AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE1(1)(1), AGRA/CIT(A), NFAC, DELHI, AGRA

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

GAURAV GOYAL (HUF),MATHURA vs INCOME TAX OFFICER, WARD-1(3)(1), MATHURA

SANJAY AGRAWAL,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA, MATHURA

HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

JITENDRA KUMAR,BHARATPUR vs ITO WARD 4(2)(1), FARRUKHABAD

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)