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ITAT Agra Bench

2,282 judgments

RAM MURTI, ,ALIGARH vs PR.CIT.-1,, AGRA

ITA 84/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

OM ICE AND CHILLING PLANT,AGRA vs PRINCIPLE COMMISSIONER OF INCOME TAX -1. AGRA , AGRA

ITA 83/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

INDU GOLD & DIAMONDS PVT. LTD.,ALIGARH vs PCIT-1, AGRA, AGRA

ITA 81/AGR/2022[23017-18]Status: Disposed21/2/2025

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

JONES TRADERS,AGRA vs PCIT-1 AGRA, AGRA

ITA 67/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

BIG SHOES,AGRA vs PCIT-1 AGRA, AGRA

ITA 66/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

GOYAL BROTHERS,MAINPURI vs PCIT AGRA, AGRA

ITA 50/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

GIRJESH GUPTA,MAINPURI vs PCIT AGRA, AGRA

ITA 49/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

PEOPLE'S HERITAGE HOSPITAL PRIVATE LIMITED,AGRA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1,, AGRA

ITA 47/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

PRAVEEN KUMAR VERMA,AGRA vs PRINCIPAL COMMISSIONER OF INCOME TAX, AGRA

ITA 40/AGR/2022[2012-13]Status: Disposed21/2/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

SHRI SIDDHI VINAYAK DEVELOPERS , AGRA vs THE PR CIT -1, AGRA

ITA 39/AGR/2022[2016-17]Status: Disposed21/2/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

M/S TEJ SHOE TECH,AGRA vs PR.CIT-1, , AGRA

ITA 26/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

PRASHANT KUMAR MANGAL,AGRA vs PRINCIPLE COMMISSIONER OF INCOME TAX -1. , AGRA

ITA 107/AGR/2022[2017-18]Status: Disposed21/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

M/S RBA SYSTEMS (P) LTD.,AGRA vs PR.CIT., -1, AGRA

ITA 46/AGR/2021[2015-16]Status: Disposed21/2/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

ASHOK AGARWAL,FIROZABAD vs PR.CIT-1, AGRA

ITA 39/AGR/2021[2016-17]Status: Disposed21/2/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

HARSH GARG,AGRA vs ITO,WARD 1(1)(1), AGRA

ITA 547/AGR/2024[2016-17]Status: Disposed20/2/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

TONY AGRAWAL,JATTARI ALIGARH vs INCOME TAX OFFICER, WARD-1(1), ALIGARH

ITA 542/AGR/2024[2010-11]Status: Disposed20/2/2025AY 2010-11

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

RAGHVENDRA PRATAP SINGH CHAUHAN,ETAH vs INCOME TAX OFFICER WARD 3(2) ETAH, ETAH

ITA 534/AGR/2024[2010-2011]Status: Disposed20/2/2025AY 2010-2011

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

JAI PRATAP SINGH S/O SH MAHENDRA PRATPA SINGH ,AGRA vs JURISDICTIONAL ASSESSING OFICER,WARD-2(1)2, AGRA

ITA 101/AGR/2024[2012-13]Status: Disposed20/2/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

KUMUD KUMAR GARG,MATHURA vs PR. CIT-1, AGRA

ITA 109/AGR/2018[2007-08]Status: Disposed20/2/2025AY 2007-08

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manoj Kumar Aggarwal (Accountant Member)

SUNITA DEVI,MUMBAI vs ITO, WARD 1(2)(4), AGRA, AGRA

ITA 518/AGR/2024[2012-13]Status: Disposed19/2/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)