ITAT Agra Bench

2,282 judgments

SH PRAKASH NARAYAN AGRAWAL ,GWALIOR vs ACIT CIRCLE 2, GWALIOR

ITA 36/AGR/2022[2099 -10]Status: Disposed28/3/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH PRAKASH NARAYAN AGRAWAL ,GWALIOR vs ACIT CIRCLE 2, GWALIOR

ITA 35/AGR/2022[2008 - 08]Status: Disposed28/3/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH PRAKASH NARAYAN AGRAWAL,GWALIOR vs ACIT CIRCLE 2, GWALIOR

ITA 34/AGR/2022[2007 - 08]Status: Disposed28/3/2025

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH PRAKASH NARAYAN AGRWWAL,GWALIOR vs ACIT CIRCLE - 2, GWALIOR

ITA 33/AGR/2022[2006-07]Status: Disposed28/3/2025AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ACIT., CENTRAL CIRCLE, ALIGARH vs M/S RADHARANI JEWELLERS LTD, DELHI

ITA 23/AGR/2022[2017-18]Status: Disposed28/3/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

NAGRIK SAHKARI BANK MARYADIT,GWALIOR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 GWALIOR, GWALIOR

ITA 17/AGR/2022[2010-11]Status: Disposed28/3/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ASST.CIT., CENTRAL CIRCLE, , AGRA vs BIPIN BABU AGARWAL, MATHURA

ITA 156/AGR/2022[2017-18]Status: Disposed28/3/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

LATE MOHMAD SHAHID TH. L/H. SHAHINA SHAHID,ALIGARH vs ITO.WARD-1(2), , ALIGARH

ITA 15/AGR/2022[2013-14]Status: Disposed28/3/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BIPIN BABU AGRAWAL,MATHURA vs ACIT, CENTRAL CIRCLE, AGRA, AGRA

ITA 149/AGR/2022[2019-20]Status: Disposed28/3/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAMJI DAS GUPTA,GWALIOR vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 1 GWALIOR , GWALIOR

ITA 83/AGR/2021[2013-14]Status: Disposed28/3/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAMJI DAS GUPTA ,GWALIOR vs ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 1 GWALIOR , GWALIOR

ITA 82/AGR/2021[2012-13]Status: Disposed28/3/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAMJI DAS GUPTA,GWALIOR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1 GWALIOR

ITA 81/AGR/2021[2011-12]Status: Disposed28/3/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

PIYUSH KUMAR BAGLA,HATHRAS vs JURISDICTION ASSESSING OFFICER, WD.-4(3)(4), HATHRAS

ITA 43/AGR/2021[2018-19]Status: Disposed28/3/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ACIT CIRCLE-2(1), GWALIOR vs ASHOK KUMAR GUPTA, GWALIOR

ITA 23/AGR/2020[2011-12]Status: Disposed28/3/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ASHOK KUMAR GUPTA,GWALIOR vs ACIT, GWALIOR

ITA 16/AGR/2020[2011-12]Status: Disposed28/3/2025AY 2011-12

SH. MANOJ GOYAL,AGRA vs DY CIT ,CC, AGRA

ITA 188/AGR/2019[2012-13]Status: Disposed28/3/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH. MANOJ GOYAL,AGRA vs DY CIT,CC, AGRA

ITA 186/AGR/2019[2012-13]Status: Disposed28/3/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH. MANOJ GOYAL ,AGRA vs DY CIT,CC,, AGRA

ITA 185/AGR/2019[2011-12]Status: Disposed28/3/2025AY 2011-12

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S AGROHA ORNAMENTS,,GWALIOR vs ACIT., CENTRAL, GWALIOR

ITA 135/AGR/2019[2017-18]Status: Disposed28/3/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAMESH CHANDRA VARSHNEY,ALIGARH vs ACIT CIRCLE-4(1)(1), ALIGARH

ITA 328/AGR/2018[2014-15]Status: Disposed28/3/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)