ITAT Agra Bench
2,282 judgments
DEVASHISH MEDICALS ,MORAR, GWALIOR vs ITO WARD 2(2), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JAN SEWA KHADI GRAMODHOG SEWA SANSTHAN,ETAWAH vs ADIT, CPC, BENGALURU
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BRAJGOPAL GUPTA,DABRA vs ITO, GWALIOR
us against quantum additions as well as against penalties as levied by lower authorities. The revenue is also in further appeal against relief granted by Ld. CIT(A) on quantum additions. At the time of hearing, none appeared for assessee and accordingly, the appeals were heard with the able assistance of Ld. CIT-DR who pleaded for restoration of assessment orders as well as confirmation of penalty orders of Ld. AO. First, we take up quantum
BRAJGOPAL GUPT,DABRA vs IT, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BRAJGOPAL GUPTA,DABRA vs ITO, INCOME TAX DEPARTMEN
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHIV CONSTRUCTION,KISHNI, KARHEL vs ACIT2(2)(1), FIROZABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NARENDRA SINGH,SHAMSABAD, AGRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BASERA BUILDERS,MATHURA vs ASSISTANT COMMISSIONER OF INCOME TAX 1(1)(1), AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NEMICHAND,AGRA vs INCOME TAX OFFICER WARD 2(1)(3), AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NEMICHAND,AGRA vs INCOME TAX OFFICER WARD 2(1)(3), AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SUBHASH CHANDRA GUPTA,MAINPURI vs ITO WARD-2(5), MAINPURI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KARAN KANT JAIN,AGRA vs INCOME TAX OFFICER, WARD-3(1), ETAH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LATE (MRS.) MIRA GAUTAM,KASGANJ vs INCOME TAX OFFICER, WARD 3(3), KASGANJ, KASGANJ
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ARYA INFRAHOUSING PRIVATE LIMITED,AGRA vs THE PRESCRIBED AUTHORITY, NFAC, DELHI, ITO2(1)(1), AGRA, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
NAVEEN SHIVHARE,GWALIOR vs ACIT-3, GWALIOR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AKHIL AGRAWAL,GWALIOR vs PCIT, GWALIOR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KESHAV SINGH RANA,HATHRAS vs ITO WARD 4(3)(4), HATHRAS
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJNI CHAUHAN,AGRA vs DCIT CENTRE CIRCLE , AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SUNIL CHAUHAN,AGRA vs DCIT CENTRE CIRCLE AGRA, AGRA
ARADHANA ANEJA,GWALIOR vs ITO 2(3), GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
