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ITAT Agra Bench

2,260 judgments

SONI JEWELLERS,ALIGARH vs DCIT, CENTRAL CIRCLE, ALIGARH, ALIGARH

ITA 86/AGR/2026[2022-23]Status: Disposed5/10/2026AY 2022-23

VIJAY AGARWAL,ALIGARH vs DCIT, CENTRAL CIRCLE, ALIGARH, ALIGARH

ITA 72/AGR/2026[2022-23]Status: Disposed5/10/2026AY 2022-23

SUNITA AGARWAL,DAYALBAGH vs ACIT, AGRA

ITA 629/AGR/2026[2011-12]Status: Disposed5/10/2026AY 2011-12

ATIQ AHMAD,JHANSI vs INCOME TAX OFFICER, WARD 2(3)(2), JHANSI

ITA 417/AGR/2026[2022-23]Status: Disposed5/10/2026AY 2022-23

SANDEEP KUMAR,MAINPURI vs INCOME TAX OFFICER, MAINPURI

ITA 569/AGR/2026[2018-19]Status: Disposed1/10/2026AY 2018-19

MANOJ KUMAR SAHU,ASHOK NAGAR vs ITO ASHOK NAGAR, ASHOK NAGAR

ITA 561/AGR/2026[2024-25]Status: Disposed1/10/2026AY 2024-25

SATYABHAN,NAGLA JALIM, DHUMRI S.O, DHUMARI, ETAH vs INCOME-TAX OFFICER, WARD 4(3)(1), ETAH, INCOME-TAX OFFICE, RAILWAY ROAD, ETAH

ITA 430/AGR/2026[2019-2020]Status: Disposed1/10/2026AY 2019-2020

SATYABHAN,DHUMARI, ETAH vs INCOME-TAX OFFICER, WARD 4(3)(1), ETAH, INCOME TAX OFFICE, RAILWAY ROAD, ETAH

ITA 422/AGR/2026[2019-2020]Status: Disposed1/10/2026AY 2019-2020

CHAMBAL TRADINGS PRIVATE LIMITED,NOIDA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), GWALIOR

ITA 314/AGR/2026[2019-20]Status: Disposed1/10/2026AY 2019-20

SUDHIR RAWAT ,JABALPUR vs INCOME TAX OFFICER WARD-1(3), JABALPUR

ITA 250/JAB/2025[2011-12]Status: Disposed30/9/2026AY 2011-12

SANJAY KUMAR JAIN,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR

ITA 218/JAB/2025[2017-18]Status: Disposed30/9/2026AY 2017-18

NITIN KUMAR AHUJA,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR

ITA 156/JAB/2025[2017-18]Status: Disposed30/9/2026AY 2017-18

NITIN KUMAR AHUJA,KATNI vs ACIT CENTRAL CIRCLE, JABALPUR

ITA 155/JAB/2025[2016-17]Status: Disposed30/9/2026AY 2016-17

POOJA SWAMI,GWALIOR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, GWALIOR

ITA 625/AGR/2026[2018-19]Status: Disposed30/9/2026AY 2018-19

MEHBOOB KHAN, RAOSAR vs ASSESSING OFFICER ASHOK NAGAR, ASHOK NAGAR

ITA 621/AGR/2026[2014-15]Status: Disposed30/9/2026AY 2014-15

RAM SWAROOP,HATHRAS UTTAR PRADESH vs WARD 4(3)(4), HATHRAS, HATHRAS

ITA 601/AGR/2026[2020-21]Status: Disposed30/9/2026AY 2020-21

ARUN PRATAP SINGH KUSHWAH,GWALIOR vs INCOME TAX OFFICER,WARD 2(1),GWALIOR, GWALIOR

ITA 600/AGR/2026[2024-25]Status: Disposed30/9/2026AY 2024-25

RAJ KUMAR JAIN,KOTA vs ITO, 2(1)(2), AGRA, AGRA

ITA 522/AGR/2026[2018-19]Status: Disposed30/9/2026AY 2018-19

COOPRETIVE MARKETING SOCIETY LIMITED,ETAH vs WARD 4(3)(3), ETAH

ITA 518/AGR/2026[2015-16]Status: Disposed30/9/2026AY 2015-16

MUNNI DEVI,FIROZABAD vs ITO, WARD-2(2)(2), FIROZABAD

ITA 488/AGR/2026[2011-12]Status: Disposed30/9/2026AY 2011-12