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ITAT Agra Bench

2,276 judgments

USHA AGARWAL LEAGL HEIR OF MAHENDRA KUMAR GARG,AGRA vs ITO, WARD-2(1)(1), AGRA

ITA 273/AGR/2026[2019-20]Status: Disposed21/5/2026AY 2019-20

NEELIMA AGRAWAL,ASHOK NAGAR vs INCOME TAX OFFICER, ASHOK NAGAR, ASHOK NAGAR

ITA 232/AGR/2026[2018-19]Status: Disposed21/5/2026AY 2018-19

GUNJAN GUPTA ,UTTAR PRADESH vs INCOME TAX OFFICER, AGRA

ITA 230/AGR/2026[2014-15]Status: Disposed21/5/2026AY 2014-15

GOVIND VARSHNEY,ALIGARH vs ITO WARD 4(1)(3), ALIGARH, ALIGARH

ITA 226/AGR/2026[2020-21]Status: Disposed21/5/2026AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs CHAUHAN MEDICARE PVT LTD, MATHURA

ITA 174/AGR/2026[2017-18]Status: Disposed21/5/2026AY 2017-18

SUDHIR KUMAR,SAHAWAR GATE, KASGANJ vs DCIT, CC, AGRA, CENTRAL CIRCLE, AAYAKAR BHAWAN, AGRA

ITA 159/AGR/2026[2021-2022]Status: Disposed21/5/2026AY 2021-2022

RAM KAILASH,SAHAWAR GATE, ETAH vs INCOME-TAX OFFICER, WARD-4(3)(3), KANGANJ, KASGANJ

ITA 155/AGR/2026[2021-2022]Status: Disposed21/5/2026AY 2021-2022

MUKESH AGARWAL,AGRA vs CIRCLE 2(3)(1), JHANSI

ITA 142/AGR/2026[2017-18]Status: Disposed21/5/2026AY 2017-18

PRAMOD KUMAR,AGRA vs ITO 2(1)(2), AGRA

ITA 122/AGR/2026[2015-16]Status: Disposed21/5/2026AY 2015-16

SMT VIDHYA VATI MISHRA MEMORIAL LOK NYAS,CITY CENTRE, NEAR D B CITY vs ADDL/JCIT (A)-2, NOIDA, NOIDA

ITA 114/AGR/2026[2017-18]Status: Disposed21/5/2026AY 2017-18

SAVITA GUPTA,ETAH vs INCOME TAX OFFICER-4(3)(1), ETAH

ITA 110/AGR/2026[2013-14]Status: Disposed21/5/2026AY 2013-14

AGARWAL SECURITIES,NALA MOTI KATRA, AGRA vs ITO, WARD 2(1)(1), AGRA, AAYAKAR BHAWAN, AGRA

ITA 107/AGR/2026[2014-2015]Status: Disposed21/5/2026AY 2014-2015

MAMMON CONCAST PRIVATE LIMITED,AGRA vs INCOME TAX OFFICER, WARD-2(1)(1), AGRA

ITA 610/AGR/2025[2018-19]Status: Disposed21/5/2026AY 2018-19

DEEPANSHI GARG,AGRA vs INCOME TAX OFFICER-1(1)(1), AGRA

ITA 597/AGR/2025[2019-20]Status: Disposed21/5/2026AY 2019-20

ATUL LADHA,GWALIOR vs ACIT, GWALIOR

ITA 556/AGR/2025[202324]Status: Disposed21/5/2026

MRIDULA GARG,GWALIOR vs DCIT CIRCLE 2, GWALIOR

ITA 512/AGR/2025[2011-12]Status: Disposed21/5/2026AY 2011-12

BALAKRAM GUPTA ,JHANSI, UTTAR PRADESH vs ASSESSING OFFICER WARD2(3)(1), JHANSI, JHANSI, UTTAR PRADESH

ITA 489/AGR/2025[2019-2020]Status: Disposed21/5/2026AY 2019-2020

MOHAMMAD AMIN,GUNA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 270/AGR/2024[2017-18]Status: Disposed21/5/2026AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

MOHAMMAD AMIN,GUNA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 269/AGR/2024[2015-16]Status: Disposed21/5/2026AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SHRIMANT K JIJA MAHARAJ SAHIBA SCIN DIA CHATRI TRUST SHIVPURI,SHIVPURI vs CIT EXEMPTION BHOPAL, GWALIOR

ITA 280/AGR/2026[2026-27]Status: Disposed20/5/2026AY 2026-27