← All Benches
ITAT Agra Bench
2,276 judgments
NARESH SINGH CONTRACTORS,ETAWAH vs ITO,WARD 2(2)(5), ETAWAH, ETAWAH,UP
ITA 117/AGR/2026[2014-15]Status: Disposed2/6/2026AY 2014-15
RAM NARESH SINGH PARMAR,GWALIOR vs ITO, WARD 2(1), GWALIOR
ITA 277/AGR/2026[2022-23]Status: Disposed25/5/2026AY 2022-23
ARSHAD JAMAL SIDDIQUI,GURSAHAIGANJ vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC/ ALIGARH
ITA 213/AGR/2026[2020-21]Status: Disposed25/5/2026AY 2020-21
M/S SURAJHBAN OILS PVT.LTD,MORENA vs ACIT- (CENTRAL CIRCLE), GWALIOR
ITA 45/AGR/2022[2017-18]Status: Disposed25/5/2026AY 2017-18
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S MAHIM PATRAN PVT. LTD.,AGRA vs JCIT, RANGE-4, AGRA
ITA 341/AGR/2014[2009-10]Status: Disposed25/5/2026AY 2009-10
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs GLOBAL IMPEX, MATHURA
ITA 87/AGR/2026[2018-19]Status: Disposed21/5/2026AY 2018-19
MOHAMMAD AMIN,GUNA vs INCOME TAX OFFICER, GUNA , GUNA
ITA 69/AGR/2026[2017-18]Status: Disposed21/5/2026AY 2017-18
MOHAMMAD AMIN,INDORE vs INCOME TAX OFFICER, GUNA , GUNA
ITA 68/AGR/2026[2015-16]Status: Disposed21/5/2026AY 2015-16
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, AGRA
ITA 293/AGR/2026[2017-2018]Status: Disposed21/5/2026AY 2017-2018
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, AGRA
ITA 292/AGR/2026[2017-2018]Status: Disposed21/5/2026AY 2017-2018
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, SANJAY PLACE, AGRA
ITA 291/AGR/2026[2017-2018]Status: Disposed21/5/2026AY 2017-2018
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, SANJAY PLACE, AGRA
ITA 290/AGR/2026[2016-2017]Status: Disposed21/5/2026AY 2016-2017
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, SANJAY PLACE, AGRA
ITA 289/AGR/2026[2016-2017]Status: Disposed21/5/2026AY 2016-2017
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, SANJAY PLACE, AGRA
ITA 288/AGR/2026[2016-2017]Status: Disposed21/5/2026AY 2016-2017
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, SANJAY PLACE, AGRA
ITA 287/AGR/2026[2016-2017]Status: Disposed21/5/2026AY 2016-2017
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, SANJAY PLACE, AGRA
ITA 286/AGR/2026[2015-2016]Status: Disposed21/5/2026AY 2015-2016
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs ITO, WARD EXEMPTION, AGRA
ITA 285/AGR/2026[2015-2016]Status: Disposed21/5/2026AY 2015-2016
DR B R AMBEDKAR VIDHI MAHAVIDHYALAYA,JHANSI vs INCOME-TAX OFFICER, WARD-EXEMPTION, AGRA, AGRA
ITA 284/AGR/2026[2015-2016]Status: Disposed21/5/2026AY 2015-2016
RAM KUMAR GUPTA,NAMAK KI MANDI, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, SANJAY PLACE, AGRA
ITA 279/AGR/2026[2022-2023]Status: Disposed21/5/2026AY 2022-2023
RAM KUMAR GUPTA,NAMAK KI MANDI, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, SANJAY PLACE, AGRA
ITA 278/AGR/2026[ABLPG4093M]Status: Disposed21/5/2026