← All Benches
ITAT Agra Bench
2,276 judgments
JITENDRA YADAV,AGRA vs WARD 2(1)(2) AGRA, AGRA
ITA 359/AGR/2026[2012-2013]Status: Disposed22/7/2026AY 2012-2013
RAJENDRA PRASAD SHARMA,JHANSI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
ITA 247/AGR/2026[2018-19]Status: Disposed22/7/2026AY 2018-19
DASRATH SINGH,JHANSI vs INCOME TAX OFFICER, JHANSI
ITA 481/AGR/2026[2018-19]Status: Disposed21/7/2026AY 2018-19
SUGHAR SINGH MEMORIAL SHIKSHA PRASAR SAMITI,ETAWAH vs INCOME TAX OFFICER, EXEMPTION, AGRA, AGRA
ITA 318/AGR/2026[2016-17]Status: Disposed21/7/2026AY 2016-17
OM BETWA BHANDAR GRAH,JALAUN vs ITO WARD 2(1)(5), INCOME TAX OFFICER
ITA 269/AGR/2026[2020-21]Status: Disposed21/7/2026AY 2020-21
VINAY PATHAK,MORENA vs INCOME TAX OFFICER- WARD(1), MORENA
ITA 219/AGR/2026[2020-2021]Status: Disposed21/7/2026AY 2020-2021
LAKHAMI CHAND AGARWAL,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA
ITA 118/AGR/2026[2017-18]Status: Disposed21/7/2026AY 2017-18
PRAVEEN SHRIVASTAVA,GUNA vs INCOME TAX OFFICER GUNA, INCOME TAX OFFICER GUNA
ITA 599/AGR/2025[2017-18]Status: Disposed21/7/2026AY 2017-18
PANAQUA TRADECOM PRIVATE LIMITED ( THROUGH DHAVAL DHIRAJ CHHAYA BEING EX-DIRECTOR OF THE APPELLANT),GWALIOR vs INCOME TAX OFFICER, ASHOK NAGAR
ITA 199/AGR/2026[2013-14]Status: Disposed17/7/2026AY 2013-14
ANUPAM KUMAR MAHESHWARI,JAIPUR vs INCOME TAX OFFICER, ETAWAH
ITA 349/AGR/2026[2015-16]Status: Disposed16/7/2026AY 2015-16
DINANATH CHARITABLE SOCIETY,ALIGARH vs WARD 4(1)(1), ALIGARH, ALIGARH
ITA 485/AGR/2026[NA]Status: Disposed15/7/2026
DINANATH CHARITABLE SOCIETY,ALIGARH vs WARD 4(1)(1), ALIGARH, ALIGAH
ITA 484/AGR/2026[NA]Status: Disposed15/7/2026
LATE VIRI SINGH THROUGH LEGAL HEIR MRS. PHOOLAN DEVI (WIFE),AGRA vs ITO, WARD 2(1)(1), AGRA, AGRA
ITA 371/AGR/2026[2013-14]Status: Disposed15/7/2026AY 2013-14
ANIL YADAV,LUCKNOW vs INCOME TAX OFFICER, AURAIYA
ITA 310/AGR/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
INCOME TAX OFFICER, DISTRICT-ETAH vs PRAVEEN PRATAP SINGH, ETAH
ITA 347/AGR/2026[2018-19]Status: Disposed14/7/2026AY 2018-19
KESHAR DEI L/H LATE . PATI RAM,AGRA vs I.T.O. WARD 1(2)(3) AGRA, AGRA
ITA 498/AGR/2026[2012-13]Status: Disposed13/7/2026AY 2012-13
RASHTRAKAVI DR MAITHILISHARAN GUPT LOK KALYAN TRUST,JHANSI vs ITO, WARD EXEMPTION, , AGRA
ITA 497/AGR/2026[2025-26]Status: Disposed13/7/2026AY 2025-26
ABHILASH GUPTA,MAHAVIR GANJ , AURAIYA vs ITO WARD 1(1)(4) AURAIYA, AURAIYA
ITA 370/AGR/2026[2017-18]Status: Disposed13/7/2026AY 2017-18
ABHILASH GUPTA,MAHAVIR GANJ , AURAIYA vs ITO WARD 1(1)(4) AURAIYA, AURAIYA
ITA 369/AGR/2026[2018-19]Status: Disposed13/7/2026AY 2018-19
AMIT KUMAR,DATIA vs INCOME TAX OFFICER WARD 1(1), GWALIOR
ITA 306/AGR/2026[2022-23]Status: Disposed13/7/2026AY 2022-23
