Section 80L of the Income Tax Act

25 judgments on BharatTax turn on Section 80L.

Judgments on Section 80L

Commissioner of Income Tax vs. Ambalal Sarabhai Trust No.30

ITR/301/1985HC Gujarat05 Mar 1998
Section 11Section 13(2)(h)Section 13(3)Section 256(1)Section 52(2)Section 80

Commissioner of Income Tax vs. M B Dalal Trust

ITR/21/1985HC Gujarat22 Jan 1998
Section 256Section 80L

Commissioner of Income Tax vs. Munirkumar B Dalal Trust

ITR/196/1985HC Gujarat22 Jan 1998
Section 256Section 80L

Commissioner of Income Tax vs. Munirkumar B. Dalal Trust

ITR/77/1983HC Gujarat13 Sept 1996
Section 57Section 80C

Commissioner of Income-Tax vs. I A Modi Family Trust

ITR/186/1994HC Gujarat01 Aug 1996
Section 80