Section 80I of the Income Tax Act

96 judgments on BharatTax turn on Section 80I.

Judgments on Section 80I

The Commissioner of Income Tax, Cochin vs. M/S.Choice Trading Corporation Ltd

ITA/1401/2009HC Kerala08 Feb 2012
For Appellant: ----------------------For Respondent: --------------
Section 260A

M/S. India Cine Agencies vs. Commissioner of Income Tax, Madras

CIVIL APPEAL No. 3649/2003Supreme Court12 Nov 2008

Bench: 2 Judges

Himson Fadis Machinery Pvt Ltd vs. Commissioner of Income-Tax

ITR/17/1998HC Gujarat15 Apr 2008
Section 256(1)Section 263Section 80Section 80I

Fairdeal Filaments Ltd vs. Commissioner of Income Tax

ITR/107/1996HC Gujarat12 Feb 2008
Section 256(1)Section 80I

Commissioner of Income Tax vs. Cadila Laboratories Limited

ITR/1/2003HC Gujarat01 Nov 2006
Section 80HSection 80I

Commissioner of Income Tax vs. Prabhudas Kishoredas Tobacco Products Ltd

TAXAP/681/2005HC Gujarat31 Mar 2006
Section 260A

Commissioner of Income Tax vs. Prabhudas Kishoredas Tobacco Products Ltd

TAXAP/680/2005HC Gujarat31 Mar 2006
Section 260A

Commissioner of Income Tax vs. Prabhudas Kishoredas Tobacco Products Ltd

TAXAP/682/2005HC Gujarat31 Mar 2006
Section 260A

Commissioner of Income-Tax vs. Prabhudas Kishordas Tobacco Products Pvt Ltd

ITR/99/1995HC Gujarat02 Feb 2006
Section 256(1)Section 80Section 80HSection 80I

Commissioner of Income Tax vs. Gujarat Ship Trading Corpn

ITR/230/1994HC Gujarat16 Nov 2005
Section 256(1)Section 80

Commissioner of Income-Tax vs. Kamdar Associates

ITR/190/1994HC Gujarat11 Oct 2005
Section 256(1)Section 261Section 80H

Commissioner of Income-Tax vs. Prithviraj Bhoorchand

ITR/50/1994HC Gujarat15 Sept 2005
Section 2Section 256(1)Section 263Section 80Section 80I

K Kacharadas Patel Specific Family Trust vs. Commissioner of Income Tax

In the result, the question referred at the

ITR/59/1993HC Gujarat01 Mar 2005
Section 263Section 80I

Nirma Specific Family Trust vs. Commissioner of Income-Tax

In the result, the said question is answered in the

ITR/61/1993HC Gujarat01 Mar 2005
Section 263Section 80I

Commissioner of Income Tax, Bangalore vs. Venkateswara Hatcheries (P) Ltd. Etc. Etc

CIVIL APPEAL No. 5066/1996Supreme Court24 Mar 1999

Bench: 3 Judges

Commr. of Income Tax, Bangalore vs. Venkateshwara Hatcheries

C.A. No.-005066-005066 - 1996Supreme Court24 Mar 1999
For Respondent: VENKATESWARA HATCHERIES (P) LTD
Section 256(2)Section 32ASection 32A(2)Section 43ASection 80J(4)(iii)Section 88J