Section 80HHB of the Income Tax Act

Commissioner of Income Tax Delhi IV vs. Intercontinental Consultants & Technocrats P.Ltd

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

Commissioner of Income Tax vs. Bharat Heavy Electrical Limited

The appeals are disposed off in the above

CIT vs. Sahdev Jewellers

Bench: HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

The Commissioner of Incomet Ax vs. Punj Llyod Ltd

The appeals stand disposed of

The Commissioner of Income Tax Delhi V vs. Punj Lloyd Ltd

The appeals stand disposed of

The Commissioner of Income Tax Xiii vs. Taniya Construction Co

The appeal is dismissed

Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

The Commissioner of Income Tax Xiii vs. Taniya Construction Co

The appeal is dismissed

Commissioner of Income Tax vs. Arvind Construction Co.Ltd