Section 65 of the Income Tax Act

Lenyadri Sahakari Patpedhi Maryadit, Mumbai vs. ITO WD 15(3)(1), Mumbai

Bench: S/Shri Rajendra, A.M. & Sanjay Garg,J.M. आयकर अपील अपील संसंसंसं./Ita No. 4211 /Mum/2014,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2010-11 आयकर आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" Lenyadri Sahakari Patpedhi Maryadit Ito-Ward 15(3)(I) M.S. Khanna Apts., Nss Road, 1St Floor, Room No.106, Asalfa Village, Ghatkopar (W) Vs. Matru Mandir, Tardeo Road Mumbai-400 084. Grant Road, Mumbai-400 007. Pan: Aabfl 9862 A (अपीलाथ" /Appellant) (""यथ" / Respondent) आयकर अपील अपील संसंसंसं./Ita No. 3793 /Mum/2014,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2010-11 आयकर आयकर आयकर अपील अपील िनधा"रण िनधा"रण वष" वष" Ito-Ward 15(3)(I) Lenyadri Sahakari Patpedhi Maryadit Vs. Mumbai-400 007. Mumbai-400 084. (अपीलाथ" /Appellant) (""यथ" / Respondent) Revenue By: Shri Uday Bhasker Jakka Assessee By: Shri Subodh Ratnaparkhi सुनवाई क" तारीख / Date Of Hearing: 25.01.2017 घोषणा क" तारीख / Date Of Pronouncement: 15.03.2017 आयकर अिधिनयम अिधिनयम,1961 क" क" धारा धारा 254(1)केकेकेके अ"तग"त अ"तग"त आदेश आदेश आयकर आयकर आयकर अिधिनयम अिधिनयम क" क" धारा धारा अ"तग"त अ"तग"त आदेश आदेश Order U/S.254(1)Of The Income-Tax Act,1961(Act) लेखा सद"य सद"य,राजे"" राजे"" केकेकेके अनुसार अनुसार -Per Rajendra,Am: लेखा लेखा लेखा सद"य सद"य राजे"" राजे"" अनुसार अनुसार Challenging The Orders,Dated 24/03/2014 Of The Cit(A)-26,Mumbai The Assessing Officer(Ao) & The Assesse Have Filed Cross-Appeals For The Above-Mentioned Assessment Year(Ay.). Assessee,An Aop, Is Carrying On Business Of Banking. Return Of Income Was Filed On 30/09/2010 Declaring Total Income At Rs. Nil, After Claiming Deduction Under Section 80P At Rs. 35.64 Lakhs.