Section 28A of the Income Tax Act

25 judgments on BharatTax turn on Section 28A.

Judgments on Section 28A

Life Insurance Corporation of India, Mumbai vs. Dy.Commissioner of Income Tax-3(2)(1), Mumbai

In the result, appeal filed by the Revenue is dismissed

ITA 1714/MUM/2022[2013-14]Status: DisposedITAT Mumbai29 Sept 2022AY 2013-14

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blelife Insurance Corporation Of India V. Dcit – 3(2)(1) Central Office, F&A Department Room No. 608 3Rd Floor, West Wing Aayakar Bhavan, M.K. Road “Yogakshema” Jeevan Bima Marg Mumbai - 400020 Mumbai - 400021 Pan: Aaacl0582H Appellant Respondent Acit – 3(2)(1) V. M/S. Life Insurance Corporation Of India Central Office Room No. 674, 6Th Floor “Yogakshema” Jeevan Bima Marg Aayakar Bhavan, M.K. Road Nariman Point, Mumbai - 400021 Mumbai - 400020 Pan: Aaacl0582H Appellant Respondent

Section 115Section 44Section 80G

ACIT-3(2)(1), Mumbai vs. M/S Life Insurance Corporation of India, Mumbai

In the result, appeal filed by the Revenue is dismissed

ITA 1710/MUM/2022[2013-2014]Status: DisposedITAT Mumbai29 Sept 2022AY 2013-2014

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Blelife Insurance Corporation Of India V. Dcit – 3(2)(1) Central Office, F&A Department Room No. 608 3Rd Floor, West Wing Aayakar Bhavan, M.K. Road “Yogakshema” Jeevan Bima Marg Mumbai - 400020 Mumbai - 400021 Pan: Aaacl0582H Appellant Respondent Acit – 3(2)(1) V. M/S. Life Insurance Corporation Of India Central Office Room No. 674, 6Th Floor “Yogakshema” Jeevan Bima Marg Aayakar Bhavan, M.K. Road Nariman Point, Mumbai - 400021 Mumbai - 400020 Pan: Aaacl0582H Appellant Respondent

Section 115Section 44Section 80G

Pr. Commissioner of Income Tax (Central)-2 vs. M/S Jay Auto Components Ltd

ITA/366/2022HC Delhi26 Sept 2022

Bench: HON'BLE MR. JUSTICE MANMOHAN,HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

Smt.Catherine Thomas W Ife & Ll/H of Late Sri.K.T. Thomas, Kochi vs. The ACIT, Circle-1(1), Kozhikkode

In the result, the appeal of the assessee is partly allowed as indicated

ITA 519/COCH/2019[1995-96]Status: DisposedITAT Cochin03 Feb 2020AY 1995-96

Bench: Shri George George K.

Section 28A

Pr. Commissioner of Income Tax -2, New Delhi vs. Shishir Agarwal

ITA/49/2019HC Delhi17 Sept 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Commissioner of Income Tax vs. Sidwal Refrigeration Industries Ltd

ITA/827/2010HC Delhi16 Sept 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Pr. Commissioner of Income Tax - 9 vs. M/S Vireet Investment Pvt. Ltd

ITA/247/2018HC Delhi02 Sept 2019

Bench: HON'BLE MR. JUSTICE VIPIN SANGHI,HON'BLE MR. JUSTICE SANJEEV NARULA

Commissioner of Income Tax Del vs. Delhi Press Samachar Patra P.L

ITA/58/2007HC Delhi15 Oct 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Director of Income Tax Exemption vs. The Delhi Public School Society

ITA/609/2008HC Delhi03 Apr 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Director of Income Tax Exemption vs. The Delhi Public School Society

ITA/501/2008HC Delhi03 Apr 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Principal Commissioner of Income Tax-7 vs. Oriental Bank of Commerce

ITA/245/2018HC Delhi26 Feb 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Pr. Commissioner of Income Tax (Central)-3, New Delhi vs. Stc Developers Pvt. Ltd

ITA/131/2018HC Delhi06 Feb 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Commissioner of Income Tax vs. Dlf Ltd

ITA/264/2010HC Delhi05 Sept 2017

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH

Sony India Pvt Ltd

ITA/13/2012HC Delhi24 Jan 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI

Pr. Commissioner of Income Tax-6 vs. Mohair Investment and Trading Co. P. Ltd

ITA/292/2016HC Delhi06 May 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

Pr. Commssioner of Income Tex-2 vs. Bhaskar Power Projects P. Ltd

ITA/196/2016HC Delhi18 Mar 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

Pr. Commissioner of Income Tax-12 vs. R. L Allied Industries

ITA/390/2015HC Delhi28 Jan 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

Areva T& D India Ltd vs. Deputy Commissioner of Income Tax

ITA/315/2010HC Delhi30 Mar 2012

Bench: CASES PERTAINING TO SPL.DIVISION BENCHES

Commissioner of Income Tax vs. Jain Studios Ltd

ITA/607/2009HC Delhi30 Sept 2011

Bench: HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

Commissioner of Income Tax Del vs. Kinetic Capital Finance Ltd

ITA/87/2007HC Delhi02 Sept 2011

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER