Section 272A(2)(c) of the Income Tax Act

Income-tax Act, 2025: s.465

Section 272A(2)(c) falls under section 272A of the Income-tax Act, 1961, which corresponds to section 465 (Penalty for failure to answer questions, sign statements, Furnish information, returns or statements, allow inspections, etc) of the Income-tax Act, 2025.

Read section 465 of the 2025 Act

Correspondence checked against the ICAI tabular mapping of the two Acts and the BharatTax.co section commentary.

114 judgments on BharatTax turn on Section 272A(2)(c).

Judgments on Section 272A(2)(c)

The Secretary, Idukki Venmony Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 358/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Respondent: Smt.A.S.Bindhu, Sr.DR
Section 133(6)Section 272A(2)(c)Section 273BSection 274

The Secretary, Muthalakodam Sevice Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 357/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Respondent: Smt.A.S.Bindhu, Sr.DR
Section 133(6)Section 272A(2)(c)Section 273BSection 274

The Secretary, Kanjikuzhy Service Co-Op Bank Ltd, Idukki vs. The Jt DIT( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 356/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Respondent: Smt.A.S.Bindhu, Sr.DR
Section 133(6)Section 272A(2)(c)Section 273BSection 274

The Secretary, Kumaramangalam Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Idukki

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 355/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Respondent: Smt.A.S.Bindhu, Sr.DR
Section 133(6)Section 272A(2)(c)Section 273BSection 274

The Secretary, Kudayathoor Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 354/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Malanad Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 353/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Thudanganad Service Co-Op Bank Ltd, Idukki vs. The Jt.Director of It(I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 352/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Karimannoor Service Co-Op Bank Ltd, Idukki vs. The Jtdit ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 351/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Arakulam Service Co-Op Bank Ltd, Idukki vs. The Jt DIT, ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 350/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Ayyappancoil Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & C1), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 349/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Kodikulam Service Co-Op Bank Ltd, Idukki vs. The Jt DIT( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 348/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Nedumattom Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 347/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secreatry, Upputhara Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 346/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Purapuzha Service Co-Op Bank Ltd, Idukki vs. The DIT ( I & C1), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 345/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Vazhathope Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & C1), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 344/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Amaravathy Service Co-Op Bank Ltd, Idukki vs. The Jt. Director of It ( I & C1), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 343/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Vandiperiyar Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 342/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Chenkara Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 341/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Thankamany Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 340/COCH/2019[2114-15]Status: DisposedITAT Cochin18 Jun 2019AY 2114-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR

The Secretary, Thodupuzha Service Co-Op Bank Ltd, Idukki vs. The Jt DIT ( I & Ci), Kochi

In the result, the appeals filed by the assessees are allowed for statistical purposes

ITA 339/COCH/2019[2014-15]Status: DisposedITAT Cochin18 Jun 2019AY 2014-15

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri.Sivadas ChettoorFor Respondent: Sr.A.S.Bindhu, Sr.DR