Section 227 of the Income Tax Act

Mukund Limited vs. State of Karnataka

In the result, these petitions must succeed

Bench: ABHAY SHREENIWAS OKA (CJ),P.S.DINESH KUMAR

Kirloskar Ferrous Industries Limited vs. The State of Karnataka

In the result, these petitions must succeed

Bench: ABHAY SHREENIWAS OKA (CJ),P.S.DINESH KUMAR

D Siddayya vs. The State of Karnataka

Bench: The Hon’Ble Mr. Justice K. Somashekar

Sree Veerendra Heggade vs. The Commissioner

Bench: The Hon'Ble Mr. Justice Raghvendra S. Chauhan

Dr.Girish Noola S/O. Dr.Shivasharanappa Noola vs. The State of Karnataka and Ors

Bench: The Hon’Ble Mr. Justice G. Narendar Writ Petition No.200729/2017 (Gm-Res) Between Dr. Girish Noola S/O Dr. Shivasharanappa Noola, Age: 46 Years, Occ: Medical Practitioner, R/O: Plot No.3, Swastik Nagar Near Income Tax Office, Sedam Road, Kalaburagi-585104. ... Petitioner (By Sri. Ameet Kumar Deshapande, Advocate) & 1. The State Of Karnataka Represented By The Prl. Secretary Dept.Of Health Of Family Welfare, (Revenue) Kalburagi, Mini Vidhana Soudha, Kalaburagi-585101. 2. The Deputy Commissioner Kalaburagi & Chairman Registration Authority, Kpme, Kalaburagi. 3. The Directorate Of Health & Family Welfare Service, Nabdcp Division

Sri B R Jayanth vs. The Regional Transport Authority

Bench: The Hon’Ble Mrs.Justice S.Sujatha

The Commissioner of Income Tax vs. M/S. Karnataka State Beverages Corporation Limited

Bench: The Hon’Ble Mr.Justice K.Somashekar

M. Selvam vs. Government of India

Bench: The Hon’Ble Mr. Justice L.Narayana Swamy Writ Petition Nos.107177-107222/2016 (S-Res) & Writ Petition Nos.100259-100261/2017 Between 1. M. Selvam, S/O Late T. Muhu, Age 59 Years, R/O. H.No.2/25, Ambedkar Nagar, Tungabhadra Dam Hosapete Dist: Bellary 2. T.G. Sadananda S/O Ganapathi Gururaj Sedth, Age: 66 Years, R/O. Official Colony, G.18, Tungabhadra Dam Hosapete Dist: Bellary 3. N.Jayasheelan R/O. Soniya Nagar, Near Pdit College, Tungabhadra Dam Hosapete Dist: Bellary 4. C.M. Varadarajan S/O Chinnmuragan Age: 70 Years, R/O. Opp: Tspl D.No.306, T.B. Dam Hosapete Dist: Bellary

The Commissioner of Income Tax, (Exemptions) vs. The Karnataka Law Society

Bench: The Hon'Ble Mr. Justice V. Srishananda Criminal Revision Petition No.200/2015 Between: Kattikara Rajappa S/O. Kattikara Basappa Aged About 58 Years R/O. Taggihalli Village Honnali Taluk Davangere District - 577217. …Petitioner (By Sri. Umesh Mulimani, Adv. For Sri. S. V. Prakash., Adv) And: 1. The State Of Nyamatti Police

Union of India vs. Dr P K Srihari

Bench: P.S.DINESH KUMAR,JAYANT PATEL

Sri.Ajit M. Pujeri vs. Karnataka Power Transmission

Bench: The Hon’Ble Mr.Justice P.S. Dinesh Kumar W.P. Nos.107941 – 107949/2016 (S – Dis) Between: 1. Sri.Ajit M. Pujeri S/O.Mayappa S. Pujeri Aged About 56 Years R/At Plot No.88, Kanbargi Road Ramathirtha Nagar Belagavi – 590 016 2. Suresh Kallappa Kamble S/O.Kallappa Kamble Aged About 52 Years R/At Plot No.42, R.S.No.34/1 Markandeya Nagar Market Yard Belagavi – 590 010 3. Bhimappa L. Godalkundargi S/O.Lenkappa Aged About 53 Years R/At Plot No.1903 Near Udaya School Ramathertha Nagar Belagavi – 590 016 4. Nathaji P Patil S/O.Peeraji Kalappa Patil

Smt.Mamata C Mestri W/O Praveenkumar vs. The Registrar Kalaburagi and Ors

Miss. Athijamma Thazweena vs. State of Karnataka

Accordingly, the writ petitions are dismissed

Bench: The Hon'Ble Mr. Justice B. Veerappa

Smt. Sarita Gupta vs. Badam Bai Sethia

Bench: The Hon'Ble Mr. Justice B.Veerappa

Sri. Vinay Potagoli vs. The State of Karnataka

Bench: The Hon’Ble Mr.Justice B.Sreenivase Gowda Writ Petitions No.103030-103034/2016 & 103039-103053/2016 (S-Pro) Between : 1. Sri. Vinay Potagoli, S/O Alfred Potagoli, Aged About 32 Years, Staff Nurse For Cath Lab, Kims, Hubballi. R/O. House No.56, Golden Park, Vijayanagar Extension, Hubballi-580032, Dharwad Dist. *Smt.Sumithra Jyothi D/O Basavarajappa Jyothi, Aged About 36 Years, Staff Nurse For Cath Lab, Kims, Hubballi. R/O. House No.5, Block No.1, Class-C, Quarters, Kims Campus, Hubballi-580022, Dharwad Dist. 2. Sri.Chandrakant Bajantri S/O Adiveppa, Aged About 35 Years, Staff Nurse For Cath Lab. Kims, Hubballi. R/O. House No.12, Block No.2, Class-C, Quarters, Kims Campus, *Vide Court Order Dated 19.10.2016, Name Of Smt. Sumithra Jyothi Is Deleted.

Union of India vs. Sri. T. Krishnappa

Bench: S.N.SATYANARAYANA,JAYANT PATEL

Sri S R Amir Jan vs. The Commissioner

Bench: The Hon'Ble Dr.Justice Vineet Kothari

C Subbarayan vs. The Commissioner of Income Tax

Bench: JAYANT PATEL,B.SREENIVASE GOWDA

Sri K S Ravindranath vs. The State of Karnataka

Bench: The Hon’Ble Mr. Justice Anand Byrareddy Writ Petition Nos.58705-707/2015 & 11229/2016 (Klr-Rr/Sur) Between: 1. Sri. K.S.Ravindranath

M/S Renukamba vs. The State of Karnataka

Bench: The Hon’Ble Dr. Justice Vineet Kothari W.P.No.7807/2016 (K-Vat) Connected With W.P.No.9958/2016 & W.P.Nos.20155-20175/2016 (T-Res) W.P.No.16280/2016 (T-Res) W.P.Nos.16561-16584/2016 (T-Res) W.P.Nos.19196-19202/2016 (T-Res)