Section 220(6) of the Income Tax Act

Corporation Bank vs. The Income Tax Officer (TDS)

Bench: The Hon'Ble Mr. Justice Raghvendra S. Chauhan Writ Petition Nos. 114401-404/2015 (T-It) Between: Corporation Bank Rep By Senior Manager, Kls Gotge College Of Commerce Branch Gogte College Campus Belagavi-590 006. ... Petitioner (By Sri. B S N Prasad & Sri.H R Kambiyavar, Advocates) And: 1. The Income Tax Officer (Tds) Fk Commercial Complex, Opp District Hospital, Dr.B.R.Ambedkar Road, Belagavi-560001 2. The Commissioner Of Income Tax (Appeals) Fk Commercial Complex, Opp Civil Hospital, Dr.B.R.Ambedkar Road, Belagavi-560001 ... Respondents

Income Tax Officer vs. M/S.Madeeha Enterprises

Appeals are allowed

Bench: ANAND BYRAREDDY,S.SUJATHA

M/S Teleradiology Solutions Pvt Ltd vs. Dy.Commissioner of Income Tax

Bench: The Hon’Ble Mr.Justice Aravind Kumar

M/S Teleradiology Solutions Pvt Ltd vs. Dy.Commissioner of Income Tax

Bench: The Hon’Ble Mr.Justice Aravind Kumar

M/S Teleradiology Solutions Pvt Ltd vs. Dy.Commissioner of Income Tax

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Vodafone South Limited vs. The Deputy Commissioner of Income Tax

Bench: The Hon’Ble Mr.Justice Aravind Kumar

Abhaykumar S/O Bharmagouda Patil vs. The Union of India

Bench: The Hon’Ble Mr.Justice A.N. Venugopala Gowda Writ Petition Nos.107813/2014 & 108696-108697/2014 (T-It) Between: Abhaykumar S/O Bharmagouda Patil Age: 48 Years, Occ: Former M L A R/O. 24 Malimi Basavan Galli Shahapur, Belgaum, Belgaum-590003. ... Petitioner (By Sri. Sachin S Magadum, Adv.) & 1. The Union Of India, Principal Secretary, Minister Of Finance South Block, New Delhi. 2. The Commissioner Of Income Tax Appeals Belgaum, Tq. Belgaum, Dist: Belagum –590001. 3. Assistant Commissioner Of Income Tax Belgaum Circle I, Opp. Dist Hospital, Dr B R Ambedkar Road, Belgaum, Tq: Belgaum Dist: Belgaum –590001. ...Respondents (By Sri. Y V Raviraj, Adv. For R2 & R3, (R1 Deleted V.O. Dtd. 14.1.2015)

Smt. Joshna Rajendra vs. The Commissioner of Income Tax

Bench: The Hon’Ble Mr. Justice Aravind Kumar Writ Petition No.25845/2013 (T-It)

Mallanagouda S. Sankagoudashani vs. The Commissioner of Income

Bench: The Hon’Ble Mr.Justice B.S.Patil W.P.Nos.78642-78645/2013 (T-It) Between: Mallanagouda S.Sankagoudashani, Aged About 50 Years, No.222, Ii Floor, Bhavani Arcade, Near Basvanavana, N.C.M., Hubli – 580 029. ..Petitioner (By Sri Ashok A.Kulkarni & Sri H.R.Kambiyar, Advs.) And: 1. The Commissioner Of Income Tax (Appeals), Central Revenue Buildings, Income Tax Office, Navanagar, Hubli. 2. The Deputy Commissioner Of Income Tax, Circle 1 (1), 1St Floor, C.R.Building, Navanagar, Hubli – 580 025. ..Respondents (By Sri Y.V.Raviraj, Adv.) These Writ Petitions Are Filed Under Articles 226 & 227 Of The Constitution Of India, Praying To Quash The Order Of The 2Nd Respondent Dated 19.04.2013 Issued Vide Annexure-E & Etc. These Writ Petitions Are Coming On For Preliminary Hearing, This Day The Court Made The Following:-

Income Tax Officer vs. M. K. Mohammed Kunhi

Bench: 3 Judges

Third Income-Tax Officer, Mangalore vs. M. Damodar Bhat

In the result we hold that the respondent

Bench: 3 Judges