Section 2(24)(viia) of the Income Tax Act

83 judgments on BharatTax turn on Section 2(24)(viia).

Judgments on Section 2(24)(viia)

Doodhganga Co-Operative vs. The Commissioner of Income Tax

In the result, the above questions are answered in favour

ITA/100061/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Shri Mallikarjun Co Operative Credit Society Ltd vs. The Commissioner of Income

In the result, the above questions are answered in favour

ITA/100039/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

M/S. Athani Mahila Co-Op Credit Society Ltd vs. The Commissioner of Income Tax (Appeals)

In the result, the above questions are answered in favour

ITA/100070/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Veershaiv Co-Operative vs. The Commissioner of Income Tax

In the result, the above questions are answered in favour

ITA/100062/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Vijayalaxmi Co -Operative vs. The Commissioner of Income Tax (Appeals)

In the result, the above questions are answered in favour

ITA/100047/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Basav Co-Operative Credit Society Ltd vs. The Commissioner of Income Tax

In the result, the above questions are answered in favour

ITA/100059/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Jai Jinendra Credit Souhard Sahakari Niyamit vs. The Commissioner of Income

In the result, the above questions are answered in favour

ITA/100099/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

The Belgaum Merchants Co-Op Credit Society Ltd vs. The Commissioner of Income

In the result, the above questions are answered in favour

ITA/100100/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

The Navhind Co-Op Credit Soceity Ltd vs. The Commissioner of Incoem Tax (Appeals)

In the result, the above questions are answered in favour

ITA/100020/2015HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Basav Co-Operative Credit Society Ltd vs. The Commissioner of Income Tax

In the result, the above questions are answered in favour

ITA/100058/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Shri Mallikarjun Co Operative Credit Society Ltd vs. The Commissioner of Income

In the result, the above questions are answered in favour

ITA/100041/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

The Liberal Co-Op. Society Ltd vs. The Income Tax Officer

In the result, the above questions are answered in favour

ITA/100087/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Al-Mehdi Co-Operative Credit vs. The Income Tax Officer

In the result, the above questions are answered in favour

ITA/100051/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Shri Vardhaman Urban Co Operative Credit Society vs. The Commissioner of Income

In the result, the above questions are answered in favour

ITA/100040/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Markandeya Co-Operative Credit vs. The Income Tax Officer

In the result, the above questions are answered in favour

ITA/100083/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Someshwar Co-Op Credit Society Ltd vs. The Commissioner of Income Tax (Appeals)

In the result, the above questions are answered in favour

ITA/100067/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

M/S. Athani Mahila Co-Op Credit Society Ltd vs. The Commissioner of Income Tax (Appeals)

In the result, the above questions are answered in favour

ITA/100069/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Sree Renuka Co-Operative Credit Society Ltd vs. The Income Tax Officer

In the result, the above questions are answered in favour

ITA/100096/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

Someshwar Co-Op Credit Society Ltd vs. The Commissioner of Income Tax (Appeals)

In the result, the above questions are answered in favour

ITA/100068/2014HC Karnataka21 Sept 2015

Bench: ANAND BYRAREDDY,S.SUJATHA

Section 2Section 260ASection 56Section 80

The Commissioner of Income Tax vs. M/S Saptharishi Credit

The appeal is dismissed

ITA/290/2014HC Karnataka20 Mar 2015

Bench: S.SUJATHA,VINEET SARAN

Section 2(24)(viia)Section 260Section 80PSection 80P(2)(a)Section 80P(4)