Section 115WG of the Income Tax Act

44 judgments on BharatTax turn on Section 115WG.

Judgments on Section 115WG

Asst.C.I.T., Mangalore vs. M/S Mangalore Electricity Supply Company Ltd., Mangalore

In the result, appeal of the Revenue is dismissed

ITA 311/BANG/2015[2008-09]Status: DisposedITAT Bangalore20 Apr 2016AY 2008-09

Bench: Shri. Vijay Pal Rao & Shri. Inturi Rama Raoi.T.A No.311/Bang/2015 (Assessment Year : 2008-09) Asst. Commissioner Of Income-Tax, Circle -2(1), Bangalore .. Appellant V. M/S. Mangalore Electricity Supply Co. Ltd, Paradigm Plaza, Pandeshwar, Mangalore 575 001 .. Respondent Pan : Aadcm7029H

For Appellant: Shri. Omar Abdullah S. M, CAFor Respondent: Shri.P. Dhivahar, JCIT
Section 115W

Mahanagar Telephone Nigam Ltd., New Delhi vs. CIT, New Delhi

In the result, the appeal stands dismissed

ITA 2174/DEL/2012[2006-07]Status: DisposedITAT Delhi30 Mar 2016AY 2006-07

Bench: Sh. G.D. Agrawal, Hon’Ble & Smt. Beena A Pillai, Jm

For Appellant: Sh. Vedjain, AdvFor Respondent: Ms. Paramita M. Biswas, CIT DR
Section 115Section 115E(3)Section 115WSection 143(3)Section 263

DCIT 3(1), Mumbai vs. Tata Steel International (India) Ltd, ( Formelry Known As Corus International India P. Ltd), Mumbai

In the result, the revenue’s appeal is dismissed

ITA 1790/MUM/2013[2006-07]Status: DisposedITAT Mumbai22 Jan 2016AY 2006-07

Bench: Shri Saktijit Dey, Jm & Shri Rajesh Kumar, Am

For Appellant: Shri Nishit Gandhi
Section 115WSection 115w

DCIT 7(3), Mumbai vs. Vip Industries Ltd, Mumbai

ITA 5412/MUM/2013[2006-07]Status: DisposedITAT Mumbai30 Oct 2015AY 2006-07

Bench: Shri B.R. Baskaran & Shri Sanjay Gargassessment Year: 2006-07 Dy. Commissioner Of Income- M/S. Vip Industries Ltd., Tax-7(3), Dgp House, 88-C, Room No.615, 6Th Floor, Vs. Old Prabhadevi Road, Aayakar Bhavan, Mumbai – 400 025 M.K. Road, Pan: Aaacv 0177G Mumbai – 400 020 (Appellant) (Respondent) Present For: Assessee By : Shri J.P. Bairagra, A.R. Revenue By : Shri Abhinay Kanbhar, D.R. Date Of Hearing : 26.10.2015 Date Of Pronouncement : 30.10.2015 O R D E R

For Appellant: Shri J.P. Bairagra, A.RFor Respondent: Shri Abhinay Kanbhar, D.R
Section 115W