Section 115WE of the Income Tax Act

The decision most relied on for Section 115WE is 46 Taxmann.com 169 (Delhi); Kanji Mai & Sons. v. CIT (189 ITR 326), cited in 25 of the 68 judgments on BharatTax that turn on this section.

Leading authorities on Section 115WE

Judgments on Section 115WE