Section 115BFA(2) of the Income Tax Act

41 judgments on BharatTax turn on Section 115BFA(2).

Judgments on Section 115BFA(2)

Vasavi Dhrisha Realtors LLP, Hyderabad vs. ACIT-Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1364/HYD/2026[2022-23]Status: DisposedITAT Hyderabad24 Jun 2026AY 2022-23
Section 269SSection 271DSection 274

Vasavi Dhrisha Realtors LLP, Hyderabad vs. DCIT, Centre Circle -3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1363/HYD/2026[2021-22]Status: DisposedITAT Hyderabad24 Jun 2026AY 2021-22
Section 269SSection 271DSection 274

Vasavi Developers LLP, Hyderabad vs. ACIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1362/HYD/2026[2019-20]Status: DisposedITAT Hyderabad24 Jun 2026AY 2019-20
Section 269SSection 271DSection 274

Vasavi Developers LLP, Hyderabad vs. ACIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1361/HYD/2026[2018-19]Status: DisposedITAT Hyderabad24 Jun 2026AY 2018-19
Section 269SSection 271DSection 274

Vasavi Infracon and Developers LLP, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1343/HYD/2026[2022-23]Status: DisposedITAT Hyderabad24 Jun 2026AY 2022-23
Section 269SSection 271DSection 274

Vasavi Infracon and Developers LLP, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1342/HYD/2026[2021-22]Status: DisposedITAT Hyderabad24 Jun 2026AY 2021-22
Section 269SSection 271DSection 274

S V Complexes LLP, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1309/HYD/2026[2023-24]Status: DisposedITAT Hyderabad24 Jun 2026AY 2023-24
Section 269SSection 271DSection 274

S V Complexes LLP, Hyderabad vs. ACIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1308/HYD/2026[2022-23]Status: DisposedITAT Hyderabad24 Jun 2026AY 2022-23
Section 269SSection 271DSection 274

S V Complexes LLP, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1307/HYD/2026[2021-22]Status: DisposedITAT Hyderabad24 Jun 2026AY 2021-22
Section 269SSection 271DSection 274

S V Complexes LLP, Hyderabad vs. ACIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1305/HYD/2026[2019-20]Status: DisposedITAT Hyderabad24 Jun 2026AY 2019-20
Section 269SSection 271DSection 274

Vasavi Avenues LLP, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1304/HYD/2026[2023-24]Status: DisposedITAT Hyderabad24 Jun 2026AY 2023-24
Section 269SSection 271DSection 274

Vasavi Avenues LLP, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1303/HYD/2026[2022-23]Status: DisposedITAT Hyderabad24 Jun 2026AY 2022-23
Section 269SSection 271DSection 274

Vasavi Avenues LLP, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1302/HYD/2026[2021-22]Status: DisposedITAT Hyderabad24 Jun 2026AY 2021-22
Section 269SSection 271DSection 274

Vasavi Builders, Hyderabad vs. DCIT, Central Circle-3(2), Hyd, Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1301/HYD/2026[2023-24]Status: DisposedITAT Hyderabad24 Jun 2026AY 2023-24
Section 269SSection 271DSection 274

Vasavi Builders, Hyderabad vs. DCIT, Central Circle-3(2), Hyd, Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1300/HYD/2026[2022-23]Status: DisposedITAT Hyderabad24 Jun 2026AY 2022-23
Section 269SSection 271DSection 274

Vasavi Builders, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1299/HYD/2026[2021-22]Status: DisposedITAT Hyderabad24 Jun 2026AY 2021-22
Section 269SSection 271DSection 274

Vasavi Infracon, Hyderabad vs. DCIT, Central Circle-3(2), Hyderabd

In the result, the appeal of the assessee in ITA

ITA 1055/HYD/2026[2023-24]Status: DisposedITAT Hyderabad24 Jun 2026AY 2023-24
Section 269SSection 271DSection 274

Vasavi Infracon, Hyderabad vs. DCIT, Central Circle- 3(2), Hyderbad

In the result, the appeal of the assessee in ITA

ITA 1054/HYD/2026[2022-23]Status: DisposedITAT Hyderabad24 Jun 2026AY 2022-23
Section 269SSection 271DSection 274

Vasavi Infracon, Hyderbad vs. DCIT, Central Circle-3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1053/HYD/2026[2021-22]Status: DisposedITAT Hyderabad24 Jun 2026AY 2021-22
Section 269SSection 271DSection 274

Vasavi and Gp Infra LLP, Hyderabad vs. DCIT, Central Circle - 3(2), Hyderabad

In the result, the appeal of the assessee in ITA

ITA 1052/HYD/2026[2023-24]Status: DisposedITAT Hyderabad24 Jun 2026AY 2023-24
Section 269SSection 271DSection 274