M/S. JINDAL SAW LTD.,,DELHI vs. DCIT, NEW DELHI
In the result, the appeal is dismissed
ITA 2758/DEL/2015[2007-08]Status: DisposedITAT Delhi07 May 2025AY 2007-08
Bench: Shri M. Balaganesh & Shri Yogesh Kumar U.S.
For Appellant: Shri Rohit Jain, AdvFor Respondent: Shri Rajesh Kumar Dhanesta, Sr. DR
Section 143(3)
INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH “B”: NEW DELHI
BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER
AND SHRI YOGESH KUMAR U.S