THE BBR & RDCC EMPLOYESS CO-OPERATIVE SOCIETY LIMITED,BANGHALORE vs. INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
ITA 989/BANG/2022[2015-16]Status: DisposedITAT Bangalore28 Dec 2022AY 2015-16
Bench: Shri Chandra Poojariassessment Year: 2015-16
For Appellant: Shri Girish T.L., A.RFor Respondent: Shri Ganesh R. Gale, Standing Counsel for Department
Section 143(3)Section 80(2)(a)Section 80PSection 80P(2)(a)Section 80P(4)
ITA No.989/Bang/2022
The BBR & RDCC Bank Employees Co-op. Society Ltd., Bangalore
IN THE INCOME TAX APPELLATE TRIBUNAL
“SMC” BENCH