ITO(E), WARD-2(3) , NEW DELHI vs. THE INCLEN TRUST INTERNATIONAL, NEW DELHI
ITA 7445/DEL/2017[2013-14]Status: DisposedITAT Delhi28 Jul 2021AY 2013-14
Bench: Shri O.P. Kant & Shri Kuldip Singh(Through Video Conference)
For Appellant: Shri K.V.S.R. Krishna, AdvocateFor Respondent: Shri Prakash Dubey, Senior DR
Section 11Section 12ASection 13Section 13(1)(c)Section 13(3)Section 2
IN THE INCOME TAX APPELLATE TRIBUNAL
(DELHI BENCH ‘G’ : NEW DELHI)
BEFORE SHRI O.P. KANT, ACCOUNTANT MEMBER and SHRI KULDIP
