SMT.NAGAMMASIDANNA PATIL ,KALABURAGI vs. INCOME TAX OFFICER WARD-3 , KALABURAGI
In the result, the appeal filed by the assessee is allowed for statistical purposes
ITA 1977/BANG/2018[2014-15]Status: DisposedITAT Bangalore11 Apr 2022AY 2014-15
Bench: Shri Chandra Poojari, Am & Shri George George K, Jm
For Appellant: Sri.Shree Hari Kutsa, AdvocateFor Respondent: Smt.Priyadarshini Besaganni, Addl.CIT-DR
Section 13(1)(e)Section 143(3)Section 40Section 40A(3)
IN THE INCOME TAX APPELLATE TRIBUNAL
BANGALORE BENCHES “C”, BANGALORE
Before Shri Chandra Poojari, AM and Shri George George K
