← All Phrases

“Section 244(1)(aa)”

Section References (mined)Section 244Section 244(1)(aa)1 judgments

Judgments citing Section 244(1)(aa)

Bhagwati Lal Madrecha, Rajsamand vs. ITO, Ward-1, Rajsamand

ITA 203/JODH/2019[2008-09]Status: DisposedITAT Jodhpur12 Sept 2023AY 2008-09

Bench: Hearing.”

Section 140ASection 143(2)Section 143(3)Section 148Section 154Section 156Section 220(2)Section 244Section 244(1)Section 244(1)(aa)

IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM ITA

Section 244(1)(aa) — 1 case laws | BharatTax