APPT FASHION,NEW DELHI vs. ACIT, CIRCLE 28(1), NEW DELHI
In the result, the appeal of the assessee stands dismissed
ITA 1972/DEL/2023[2018-19]Status: DisposedITAT Delhi27 Oct 2023AY 2018-19
Bench: SHRI SHAMIM YAHYA (Accountant Member)
Section 143(1)(a)Section 143(2)Section 2(24)(x)Section 36(1)(va)Section 37(1)(b)Section 43B
IN THE INCOME TAX APPELLATE TRIBUNAL, ‘SMC‘ BENCH
DELHI
BEFORE: SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER
APPT Fashion,
Vs. The ACIT