DCIT CENTRAL CIRCLE 16 NEW DELHI, DELHI vs. COMPTECH SOLUTIONS PVT LTD, NEW DELHI
In the result, appeal of the Revenue is dismissed
ITA 1773/DEL/2022[2016-17]Status: DisposedITAT Delhi17 Nov 2023AY 2016-17
Bench: Dr. Brr Kumar & Ms. Astha Chandraasstt. Year: 2016-17
For Appellant: NoneFor Respondent: Shri Vivek Vardhan, Sr. DR
Section 143(3)Section 56(2)(viib)
INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH “B”: NEW DELHI
BEFORE
DR. BRR KUMAR, ACCOUNTANT MEMBER
AND MS. ASTHA CHANDRA, JUDICIAL
