JILA SAHAKARI KENDRIYA BANK MARYADIT,RAIPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1), RAIPUR
ITA 37/RPR/2018[2013-14]Status: DisposedITAT Raipur10 Aug 2023AY 2013-14
Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं./Ita No.37/Rpr/2018 निर्धारण वर्ष /Assessment Year: 2013-14 V. M/S.Jila Sahakari Kendriya- The Assistant Commissioner – Bank Maryadit, Of Income Tax, Opp. Lal Ganga Shopping Mall, Circle-3(1), G.E.Road, Raipur (Cg). Raipur. [Pan: Aaaaj 2713 L] (अपीलार्थीर्थी/Appellant) (प्रत्यर्थी/Respondent) : अपीलार्थी की ओर से/ Appellant By Mr.R.B.Doshi, Ca प्रत्यर्थी की ओर से /Respondent By : Mr.S.K.Meena, Cit-Dr सुनवाई ई की तारीखरीख/Date Of Hearing : 03.08.2023 घोषणा की तारीखरीख /Date Of Pronouncement : 10.08.2023
For Respondent: Mr.S.K.Meena, CIT-DR
आयकर अपीलीय अधिकरणकरण न्यायपीठयपीठ रायपुरयपुर में।
IN THE INCOME TAX APPELLATE TRIBUNAL
RAIPUR BENCH: RAIPUR
श्री रवीश सूद , न्यायिक सदस्य