THE INSTITUTE OF KIDNEY DISEASES & RESEARCH CENTRE,AHMEDABAD vs. THE CIT(EXEMPTION), AHMEDABAD
In the result, the appeal of the assessee is allowed
ITA 250/AHD/2024[2018-19]Status: DisposedITAT Ahmedabad27 Jun 2024AY 2018-19
Bench: Ms. Annapurna Gupta (Accountant Member), Shri Siddhartha Nautiyal (Judicial Member)
For Appellant: Shri Jignesh Parikh, A.RFor Respondent: Dr. Darsi Suman Ratnam, CIT-D.R
Section 10Section 11Section 11(2)Section 12ASection 143(1)Section 143(3)Section 154Section 263
THE INCOME TAX APPELLATE TRIBUNAL
AHMEDABAD “D” BENCH
Before: Ms. Annapurna Gupta, Accountant Member
And Shri Siddhartha Nautiyal, Judicial Member
